Smt R Sarojamma vs Sri Rangahanumaiah
2023 Latest Caselaw 5951 Kant

                                            -1-
                                                    NC: 2023:KHC:30326
                                                   RFA No. 994 of 2015




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 24TH DAY OF AUGUST, 2023

                                        BEFORE
                        THE HON'BLE MR JUSTICE V SRISHANANDA
                         REGULAR FIRST APPEAL NO. 994 OF 2015
                BETWEEN:

                1.    SMT R SAROJAMMA
                      D/O RANGAHANUMAIAH
                      AGED ABOUT 51 YEARS

                2.    SMT R PADMAMMA
                      D/O RAGAHANUMAIAH
                      AGED ABOUT 48 YEARS

                3.    SMT R RATHNAMMA
                      D/O RAGAHANUMAIAH
                      AGED ABOUT 47 YEARS

                4.    SMT R KAMALAMMA
                      D/O RAGAHANUMAIAH
                      AGED ABOUT 41 YEARS
Digitally
signed by             ALL ARE RESIDING AT
SUMITHRA R            YELLACHAGUPPE VILLAGE,
Location:             THAVAREKERE POST HOBLI
High Court of         BENGALURU SOUTH TALUK
Karnataka                                                   ...APPELLANTS

                (BY SRI. GOPALA KRISHNA.,ADVOCATE-ABSENT)
                AND:


                1.    SRI RANGAHANUMAIAH
                      S/O LATE RAMAIAH
                      AGED ABOUT 76 YEARS
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                                          NC: 2023:KHC:30326
                                         RFA No. 994 of 2015




2.   SRI R MUNIRAJA
     S/O RANGAHANUMAIAH
     AGED ABOUT YEARS

3.   SRI R RAMESH
     S/O RANGAHANUMAIAH
     AGED ABOUT YEARS

     ALL ARE RESIDING AT
     YELACHAGUPPE VILLAGE,
     THAVAREKERE POST/HOBLI
     BENGALURU SOUTH TALUK

4.   SRI SHANTHAMMA
     W/O LATE M RANGASWAMAIAH
     AGED ABOUT 56 YEARS
     R/AT NO. 123, 19TH B CROSS
     1ST BLOCK., RAJAJINAGAR
     BENGALURU-560010
                                             ...RESPONDENTS

(BY SRI. H.V.T.GOWDA, ADVOCATE FOR R4;
R1 TO R3 ARE SERVED BUT UNREPRESENTED)


       THIS RFA IS FILED UNDER SEC.96 OF THE CPC., 1908
CALL    FOR   THE   RECORDS      IN   O.S.nO.235/2014   (OLD
NO.287/2009) ON THE FILE OF THE HON'BLE COURT OF THE
SENIOR CIVIL JUDGE AND JMFC AT MAGADI, BENGALURU
DISTRICT, DISMISSING THE SUIT OF THE PLAINTIFFS FOR
PARTITION AND CONSEQUENTLY DECREE THE SUIT OF THE
PLAINTIFFS ETC.,

       THIS APPEAL IS COMING ON FOR ORDERS, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
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                                          NC: 2023:KHC:30326
                                         RFA No. 994 of 2015




                         JUDGMENT

This Court vide order dated 04.08.2023 granted week's

time finally to file paper book. There is no representation on

behalf of the appellant on 04.08.2023. Since the paper books

are not filed vide order dated 04.08.2023, appeal stands

dismissed for non-prosecution.

Sd/-

JUDGE

HB