Citation : 2023 Latest Caselaw 5806 Kant
Judgement Date : 21 August, 2023
-1-
NC: 2023:KHC-D:9202
RFA No. 4026 of 2013
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 21ST DAY OF AUGUST, 2023
BEFORE
THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
REGULAR FIRST APPEAL NO. 4026 OF 2013 (PAR-)
BETWEEN:
1. SMT. YALLAVVA
W/O CHANDRASHEKHARAPPA KADARAMANDALAGI,
AGE: 63 YEARS, OCC: HOUSEHOLD WORK,
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
2. HEMAPPA BASAPPA KADARAMANDALAGI,
AGE: 73 YEARS, OCC: AGRICULTURE,
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
3. REVANAPPA
S/O BASAPPA KADARAMANDALAGI
AGE: 71 YEARS, OCC: AGRICULTURE,
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
4. NAGAVVA
Digitally
signed by
VIJAYALAXMI
W/O VIRUPAKSHAPPA KADARAMANDALAGI
VIJAYALAXMI M BHAT
M BHAT Date:
2023.08.22
11:31:04 -
AGE: 49 YEARS, OCC: HOUSEHOLD,
0700
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
5. BASAPPA
S/O VIRUPAKSHAPPA KADARAMANDALAGI
AGE: 30 YEARS, OCC: AGRICULTURE,
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
6. GOURAVVA
W/O MANJAPPA YALAVATTI
AGE: 28 YEARS, OCC: HOUSEHOLD,
R/O: MAILAR, TQ: HUVINAHADAGALI,
DIST: BELLARY-583101.
-2-
NC: 2023:KHC-D:9202
RFA No. 4026 of 2013
7. IRAPPA
W/O VIRUPAKSHAPPA KADARAMANDALAGI
AGE: 26 YEARS, OCC: AGRICULTURE,
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
8. SIDDAPPA
W/O VIRUPAKSHAPPA KADARAMANDALAGI
AGE: 24 YEARS, OCC: AGRICULTURE,
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
9. NAGAPPA
S/O BASAPPA KADARAMANDALAGI
SINCE DECEASED BY HIS LRS.
9.A FAKKIRAVVA
W/O NAGAPPA KADARAMANDALAGI,
AGE: 51 YEARS, OCC: HOUSEHOLD,
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
9.B BASAPPA
S/O NAGAPPA KADARAMANDALAGI
AGE: 33 YEARS, OCC: AGRICULTURE,
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
9.C CHANDRASHEKAR
S/O NAGAPPA KADARAMANDALAGI
AGE: 28 YEARS, OCC: AGRICULTURE,
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
9.D RENUKAVVA
S/O PRABHUGOUDA PATIL
AGE: 31 YEARS, OCC: HOUSEHOLD,
R/O: BISALALLI, TQ: RANEBENNUR,
DIST: HAVERI-581115.
...APPELLANTS
(BY SRI. AVINASH BANAKAR, ADVOCATE)
-3-
NC: 2023:KHC-D:9202
RFA No. 4026 of 2013
AND:
1. TIRUKAPPA
S/O BASAPPA KADARAMANDALAGI
AGE: 63 YEARS, OCC: RTD. SOLDIER,
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
2. SUMANGALA
W/O TIRUKAPPA KADARAMANDALAGI
AGE: 51 YEARS, OCC: HOUSEHOLD,
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
3. VISHWANATH
S/O TIRUKAPPA KADARAMANDALAGI
AGE: 27 YEARS, OCC: PRIVATE JOB,
R/O: UKKUNDA, TQ: RANEBENNUR,
DIST: HAVERI-581115.
4. NAGALATHA @ LATHA
W/O LINGARAJ SHANAVAD
AGE: 34 YEARS, OCC: HOUSEHOLD,
C/O "NAKUTANTI", GNYANESHWAR NAGAR,
YALLAKKI SHETTAR COLONY,
NEAR AMBEDKAR NAGAR,
DHARWAD-580004.
...RESPONDENTS
(R1, R3 AND R4-NOTICE SERVED;
SRI. V.P.KULKARNI, ADVOCATE FOR R2)
THIS RFA IS FILED U/S.96 OF CPC., R/W ORDER 41 OF
CPC., PRAYING TO SET ASIDE THE JUDGMENT AND DECREE
PASSED BY THE COURT OF ADDL. SENIOR CIVIL JUDGE,
RANEBENNUR, IN O.S.NO.16/2011, DATED 29.11.2012, IN
DECREEING THE SUIT OF PLAINTIFFS, IN THE INTEREST OF
JUSTICE AND EQUITY.
THIS APPEAL, COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:
-4-
NC: 2023:KHC-D:9202
RFA No. 4026 of 2013
ORDER
Memo is filed seeking permission of the Court to withdraw
the appeal.
Memo is accepted.
Appeal is dismissed as withdrawn.
Sd/-
JUDGE
gab CT-PA
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