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Sri. Siddaraju. H.N vs Smt. Mouna. K
2023 Latest Caselaw 5691 Kant

Citation : 2023 Latest Caselaw 5691 Kant
Judgement Date : 17 August, 2023

Karnataka High Court
Sri. Siddaraju. H.N vs Smt. Mouna. K on 17 August, 2023
Bench: Krishna S.Dixit
                                              -1-
                                                         NC: 2023:KHC:29133
                                                       WP No. 16074 of 2023




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 17TH DAY OF AUGUST, 2023

                                           BEFORE

                       THE HON'BLE MR JUSTICE KRISHNA S DIXIT

                       WRIT PETITION NO. 16074 OF 2023 (GM-FC)

                   BETWEEN:

                   SRI. SIDDARAJU. H.N.
                   S/O LATE NINGAIAH,
                   AGED ABOUT 39 YEARS,
                   PRESENT RESIDENCY ADDRESS,
                   NO 3925/20B, GAYATHRINAGAR,
                   BANGALORE 560 021.
                                                               ...PETITIONER
                   (BY SRI. GURUSWAMY B S.,ADVOCATE)

                   AND:

                   SMT. MOUNA. K
                   W/O SIDDARAJU H N,
                   AGED ABOUT 21 YEARS,
Digitally signed   PRESENT RESIDENCY ADDRESS,
by SHARADA         RESIDING AT NO 90, MAMBALLI,
VANI B
Location:
                   YALANDUR TALUK, CHAMRAJANAGAR,
HIGH COURT         BANGALORE.
OF                                                           ...RESPONDENT
KARNATAKA
                          THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF
                   THE CONSTITUTION OF INDIA, PRAYING TO SET ASIDE THE
                   ORDER DT. 20.08.2018 PASSED BY THE VI ADDL. PRL. JUDGE
                   FAMILY COURT, BANGALORE IN MC NO. 3961/2017 ON IA NO.
                   4 U/S 24 OF THE HINDU MARRIAGE ACT ANNEXURE-J AND
                   DIRECTION TO FAMILY COURT DISPOSES THE MC CASE NO.
                   3961/2017 WITHIN THREE MONTHS.
                                   -2-
                                                  NC: 2023:KHC:29133
                                               WP No. 16074 of 2023




     THIS PETITION COMING ON FOR PRELIMINARY HEARING,
THIS DAY, THE COURT MADE THE FOLLOWING:


                            ORDER

The subject matter of this Writ Petition is

substantially similar to the one in W.P.No.13533/2023

(GM-FC) between MR. AROGYA RAJU vs MRS. JIVANAMMA

@ SHILPA & ANOTHER, disposed off by this Court on

11.07.2023.

2. The Division Bench of this Court in W.A.Nos.

932-933/1974 between A.V.VINODA & ANOTHER Vs.

STATE OF KARNATAKA BY ITS COMMISSIONER &

SECRETARY disposed of on 11.12.1974, has held that the

Court should treat the like-cases alike, there being no

derogatory circumstances.

In view of the above, this Writ Petition being devoid

of merits is liable to be rejected and accordingly it is, costs

having been made easy.

NC: 2023:KHC:29133 WP No. 16074 of 2023

The Registry shall send a copy of this judgment to

the Respondent-wife and to the learned judge of the Court

below through Speed Post, immediately.

Sd/-

JUDGE

Bsv

 
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