Citation : 2023 Latest Caselaw 5381 Kant
Judgement Date : 7 August, 2023
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NC: 2023:KHC-D:8398
MFA No. 100095 of 2016
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 7TH DAY OF AUGUST, 2023
BEFORE
THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
MISCELLANEOUS FIRST APPEAL NO. 100095 OF 2016 (CPC)
BETWEEN:
1. SMT. RAJESHWARI
W/O MUTTUPPA SHETTAR
AGE:46 YEARS,
OCC:HOUSEHOLD WORK,
R/O:INGALALLI,
TQ:HUBBALLI,
DIST:DHARWAD.
2. SMT. VIJAYALAXMI
W/O SHRISHAIL MASUTI
AGE:43 YEARS,
OCC:HOUSEHOLD WORK,
R/O:JAYANAGAR,
DHARWAD.
3. SMT. MANJULA
Digitally W/O BASAVANAGOUDA PATIL
signed by
GIRIJA A
GIRIJA A BYAHATTI
AGE: 40 YEARS,
BYAHATTI Date:
2023.08.08
16:24:37 -
OCC: HOUSEHOLD WORK,
0700
R/O:UGARGOL,
TQ:SAVADATTI,
DIST:BELAGAVI.
4. SMT. GIRIJAVVA
W/O BASAVARAJ MENSINAKAI
AGE:72 YEARS,
OCC:HOUSEHOLD WORK,
R/O:SHIRGUPPI,
TQ:HUBBALLI,
DIST:DHARWAD.
5. SMT. JAYASHREE
W/O PARASANGOUDA TIPPARASI
AGE:43 YEARS,
-2-
NC: 2023:KHC-D:8398
MFA No. 100095 of 2016
OCC:HOUSEHOLD WORK,
R/O:UGARGOL,
TQ:SAVADATTI,
DIST:BELAGAVI.
6. SMT. SHIVALEELA
W/O RAVI DHARMANNAVAR
AGE: 35 YEARS,
OCC: HOUSEHOLD WORK,
R/O: SHIRGUPPI,
TQ: HUBBALLI,
DIST: DHARWAD.
7. SMT. VIMALA
W/O SIDDAPPA MENSINKAI
AGE: 65 YEARS
OCC: HOUSEHOLD WORK,
R/O: SHIRGUPPI,
TQ: HUBBALLI,
DIST: DHARWAD.
8. KUMARI SHIVAGANGA
D/O SOMASHEKHAR MENSINAKAI
AGE: 29 YEARS
OCC:STUDENT
R/O: SHIRGUPPI,
TQ: HUBBALLI,
DIST: DHARWAD.
9. SMT. NEELAMBIKA
W/O SOMASHEKHAR MENSINAKAI
AGE: 60 YEARS
OCC: HOUSEHOLD WORK
R/O: SHIRGUPPI,
TQ: HUBBALLI,
DIST: DHARWAD
...APPELLANTS
(BY SRI. K.L.PATIL, ADVOCATE)
AND:
1. BASAVARAJ
S/O GURUSIDDAPPA MENSINAKAI
AGE: 81 YEARS, OCC: AGRICULTURE,
R/O: SHIRGUPPI, TQ: HUBBALLI,
DIST: DHARWAD.
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NC: 2023:KHC-D:8398
MFA No. 100095 of 2016
2. SIDDAPPA
S/O GURUSIDDAPPA MENSINAKAI
AGE: 73 YEARS,
OCC: AGRICULTURE,
R/O: SHIRGUPPI,
TQ: HUBBALLI,
DIST: DHARWAD.
3. SOMASHEKHAR
S/O GURUSIDDAPPA MENASINAKAI
AGE: 68 YEARS,
OCC: AGRICULTURE,
R/O: SHIRGUPPI,
TQ: HUBBALLI,
DIST: DHARWAD.
4. VEERAPPA
S/O GURUSIDDAPPA MENSINAKAI
AGE: 62 YEARS,
OCC: RETD. GOVT. SERVANT,
R/O: BRINDAVAN LAYOUT,
OPP. KIMS, VIDYANAGAR,
HUBBALLI, DIST:DHARWAD.
5. SMT. SHIVALEELA
W/O VEERAPPA MENSINAKAI
AGE: 58 YEARS
OCC:HOUSEHOLD WORK,
R/O: BRINDAVAN LAYOUT,
OPP. KIMS, VIDYANAGAR,
HUBBALLI, DIST:DHARWAD.
6. KUMARI NAMRATHA
D/O VEERAPPA MENSINAKAI
AGE: 31 YEARS,
OCC:HOUSEHOLD WORK,
R/O: BRINDAVAN LAYOUT,
OPP. KIMS, VIDYANAGAR,
HUBBALLI, DIST:DHARWAD.
7. KUMARI NATHASHA
D/O VEERAPPA MENSINAKAI
AGE: 28 YEARS,
OCC:HOUSEHOLD WORK,
R/O: BRINDAVAN LAYOUT,
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NC: 2023:KHC-D:8398
MFA No. 100095 of 2016
OPP. KIMS, VIDYANAGAR,
HUBBALLI, DIST:DHARWAD.
8. KUMARI NIKITA
D/O VEERAPPA MENSINAKAI
AGE: 25 YEARS,
OCC:HOUSEHOLD WORK,
R/O: BRINDAVAN LAYOUT,
OPP. KIMS, VIDYANAGAR,
HUBBALLI, DIST:DHARWAD.
9. SMT. PUSHPAVATI
W/O BASAVANNEPPA DHARMANNAVAR
AGE: 68 YEARS,
OCC: AGRICULTURE,
R/O: SHIRGUPPI,
TQ: HUBBALLI,
DIST: DHARWAD.
10. SMT. GEETA
W/O GANGADHAR HANISHETTY
AGE: 65 YEARS,
OCC: HOUSEHOLD WORK,
R/O: U.B.HILLS,
NEAR HEAD POST OFFICE,
DHARWAD.
11. SMT. SARVAMANGALA
W/O CHANDRASHEKHAR HUBBALLI
AGE:58 YEARS,
OCC: HOUSEHOLD WORK,
R/O: KALIDAS NAGAR,
NEAR ST.ANTHONY COLLEGE,
LINGARAJ NAGAR,
HUBBALLI,
DIST: DHARWAD.
12. MALLIKARJUNA
S/O BASAVARAJ MENSINAKAI
AGE: 48 YEARS,
OCC: AGRICULTURE,
R/O: SHIRGUPPI,
TQ: HUBBALLI,
DIST: DHARWAD.
13. SMT. YASHODHA
W/O MALLIKARJUNA MENSINAKAI
-5-
NC: 2023:KHC-D:8398
MFA No. 100095 of 2016
AGE: 38 YEARS,
OCC: AGRICULTURE,
R/O: SHIRGUPPI,
TQ: HUBBALLI,
DIST: DHARWAD.
14. GURUSIDDAPPA
S/O BASAVARAJ MENSINAKAI
AGE: 42 YEARS,
OCC: AGRICULTURE,
R/O: SHIRGUPPI,
TQ: HUBBALLI,
DIST: DHARWAD.
15. GURUPADAPPA
S/O SIDDAPPA MENSINAKAI
AGE: 40 YEARS,
OCC: AGRICULTURE,
R/O: SHIRGUPPI,
TQ: HUBBALLI,
DIST: DHARWAD.
16. MANTESH
S/O SIDDAPPA MENSINAKAI
AGE: 33 YEARS,
OCC: AGRICULTURE,
R/O: SHIRGUPPI,
TQ: HUBBALLI,
DIST: DHARWAD.
...RESPONDENTS
(R1, R4-DECEASED; APPELLANT NO.1 TO 4, 12 AND R14 IS TREATED
AS LEGAL HEIRS OF DECEASED R1;
R5- SHIVALEELA; R6-KUMARI NAMRATA; R7-KUMARI NATHASHA;
R8-KUMARI NIKITA;
R2, R3, R9, R10, R11, R12, R13, R14, R15 AND R16 - SERVED)
---
THIS MFA IS FILED U/ORDER 43 RULE 1(R) OF CPC., AGAINST
THE JUDGMENT AND ORDER DTD: 11.12.2015 PASSED IN
O.S.NO.186/2015 ON THE FILE OF THE PRINCIPAL SENIOR CIVIL
JUDGE AND JMFC, HUBBALLI, DISMISSING THE I.A.FILED UNDER
ORDER 39 RULE 1 AND 2 R/W SEC.151 OF CPC.
THIS APPEAL, COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:
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NC: 2023:KHC-D:8398
MFA No. 100095 of 2016
ORDER
Learned counsel for the appellants submits that the suit
before the trial Court has already been decreed and the appeal
does not survive for consideration.
Submission is placed on record.
Appeal is dismissed as having become infructuous.
Sd/-
JUDGE
gab CT-PA
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