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Smt Yellamma vs Sanna Nagendrappa
2023 Latest Caselaw 5195 Kant

Citation : 2023 Latest Caselaw 5195 Kant
Judgement Date : 2 August, 2023

Karnataka High Court
Smt Yellamma vs Sanna Nagendrappa on 2 August, 2023
Bench: H.P.Sandesh
                                                 -1-
                                                       NC: 2023:KHC:26918
                                                          RSA No. 702 of 2019




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 2ND DAY OF AUGUST, 2023

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                           REGULAR SECOND APPEAL NO. 702 OF 2019

                   BETWEEN:

                   1.    SMT. YELLAMMA
                         W/O. THIMMANNAA,
                         MAJOR, AGRICULTURIST,
                         R/O. UJJAPPA ODEYARAHALLI,
                         BILICHODU HOBLI,
                         JAGALURU TALUK,
                         DAVANAGERE DISTRICT-577 535.
                                                             ...APPELLANT

                           (BY SRI GOPALAKRISHNAMURTHY C., ADVOCATE)

                   AND:

                   1.    SANNA NAGENDRAPPA
                         S/O. LATE KENGA NAGAPPA
Digitally signed
by SHARANYA T            MAJOR, AGRICULTURIST,
Location: HIGH           HUCHHANGIPURA VILLAGE,
COURT OF                 JAGALURU TALUK,
KARNATAKA
                         DAVANAGERE DISTRICT-577 535.

                   2.    SRI YELLAPPA
                         S/O. SIDDAPPA,
                         MAJOR, AGRICULTURIST,
                         R/O. HUCHHANGIPURA VILLAGE,
                         JAGALURU TALUK,
                         DAVANAGERE DISTRICT-577 535.

                   3.    SRI ERAPPA
                         S/O. PAMPANNA,
                         MAJOR, AGRICULTURIST,
                                    -2-
                                            NC: 2023:KHC:26918
                                                RSA No. 702 of 2019




     R/O. HUCHHANGIPURA VILLAGE,
     JAGALURU TALUK,
     DAVANAGERE DISTRICT-577 535.

4.   SMT.ERAMMA
     D/O. LATE SIDDAPPA,
     W/O. HANUMAPPA,
     MAJOR, AGRICULTURIST,
     HUCHHANGIPURA VILLAGE,
     JAGALURU TALUK,
     DAVANAGERE DISTRICT-577 535.
                                                   ...RESPONDENTS

      THIS RSA IS FILED UNDER SEC.100 OF CPC, 1908
AGAINST      THE     ORDER       DTD:      14.02.2017     PASSED   IN
R.A.NO.04/2016, ON THE FILE OF THE PRL. SENIOR CIVIL
JUDGE AND CJM, DAVANGERE, DISMISSING THE APPEAL FILED
AGAINST THE JUDGMENT AND DECREE DATED:09.10.2015
PASSED IN O.S.NO.08/2010 ON THE FILE OF THE CIVIL JUDGE
AND JMFC., JAGALUR.


      THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                              JUDGMENT

Learned counsel for the appellant has filed a memo

seeking permission of this Court to withdraw the appeal with

liberty to file civil revision petition.

In view of the memo, the appeal is dismissed as

withdrawn with liberty to file civil revision petition.

NC: 2023:KHC:26918 RSA No. 702 of 2019

The Registry is directed to return the certified copies to

the learned counsel for the appellant.

Sd/-

JUDGE

ST

 
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