Smt.Sharavva W/O Yallappa Karadi vs Shankrappa S/O Channabasappa ...
2023 Latest Caselaw 5175 Kant

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                                                     NC: 2023:KHC-D:8086-DB
                                                          RFA No. 100322 of 2019




                                    IN THE HIGH COURT OF KARNATAKA

                                            DHARWAD BENCH

                                 DATED THIS THE 2ND DAY OF AUGUST, 2023

                                                PRESENT
                         THE HON'BLE MR JUSTICE SREENIVAS HARISH KUMAR
                                                   AND
                             THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                                REGULAR FIRST APPEAL NO. 100322 OF 2019
                                              (PAR/DEC)

                        BETWEEN:

                        1.    SMT. SHARAVVA W/O. YALLAPPA KARADI,
                              AGE: 57 YEARS, OCC: HOUSEHOLD WORK,
                              R/O: ADARGATTI, TQ: SHIRAHATTI,
                              DIST: GADAG-582116.

                        2.  SMT. SHANKRAVVA W/O. KALLAPPA MUNDINAMANI,
                            AGE: 60 YEARS, OCC: HOUSEHOLD WORK,
                            R/O: AMMINABAVI, TQ: DHARWAD-582201.
                                                                 ...APPELLANTS
        Digitally
                        (BY SRI. D B KARIGAR, ADVOCATE)
        signed by
        SAMREEN
        AYUB
        DESHNUR
SAMREEN Location:
                        AND:
AYUB    High Court
DESHNUR of Karnataka,
        Dharwad
        Date:
        2023.08.03
        11:12:30
                        1.     SHANKRAPPA S/O. CHANNABASAPPA HANCHINAL,
        +0530
                               AGE: 48 YEARS, OCC: AGRICULTURE,
                               R/O: RAYAPUR, TQ & DIST: DHARWAD-580009.

                        2.     GURUSIDDAPPA S/O. CHANNABASAPPA HANCHINAL,
                               AGE: 46 YEARS, OCC: AGRICULTURE,
                               R/O: RAYAPUR, TQ & DIST: DHARWAD-580009.

                        3.     CHIDANAND S/O. CHANNABASAPPA HANCHINAL,
                               AGE: 44 YEARS, OCC: AGRICULTURE,
                               R/O: RAYAPUR, TQ & DIST: DHARWAD-580009.
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                                 RFA No. 100322 of 2019




4.   MALLAPPA S/O. ADIVEPPA HANCHINAL,
     AGE: 64 YEARS, OCC: AGRICULTURE,
     R/O: RAYAPUR, TQ & DIST: DHARWAD-580009.

5.   SHARANAPPA S/O. MALLAPPA HANCHINAL,
     AGE: 41 YEARS, OCC: AGRICULTURE,
     R/O: RAYAPUR, TQ & DIST: DHARWAD-580009.

6.   SURESH S/O. MALLAPPA HANCHINAL,
     AGE: 39 YEARS, OCC: AGRICULTURE,
     R/O: RAYAPUR, TQ & DIST: DHARWAD-580009.

7.   ISHWAR S/O. MALLAPPA HANCHINAL,
     AGE: 37 YEARS, OCC: AGRICULTURE,
     R/O: RAYAPUR, TQ & DIST: DHARWAD-580009.

8.   ARJUN S/O. YALLAPPA HANCHINAL,
     AGE: 48 YEARS, OCC: AGRICULTURE,
     R/O: RAYAPUR, TQ & DIST: DHARWAD-580009.

9.   SHEKAPPA S/O. YALLAPPA HANCHINAL
     AGE: 46 YEARS, OCC: AGRICULTURE,
     R/O: RAYAPUR, TQ & DIST: DHARWAD-580009.

10. SUBHAS S/O. YALLAPPA HANCHINAL,
     AGE: 44 YEARS, OCC: AGRICULTURE,
     R/O: RAYAPUR, TQ & DIST: DHARWAD-580009.
                                         ...RESPONDENTS
(BY SRI. G. I. GACHCHINMATN ADV. FOR R8 TO R10,
      NOTICE TO R1 TO R7 SERVED)

     THIS RFA IS FILED UNDER SEC. 96 OF CPC., AGAINST
THE JUDGMENT AND DECREE DTD:13.03.2019 PASSED IN
O.S.NO.34/2016 ON THE FILE OF THE PRINCIPAL SENIOR
CIVIL JUDGE AND CHIEF JUDICIAL MAGISTRATE, DHARWAD,
PARTLY DISMISSING THE SUIT FILED FOR PARTITION AND
DECLARATION.
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                               NC: 2023:KHC-D:8086-DB
                                    RFA No. 100322 of 2019




     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
SREENIVAS       HARISH     KUMAR     J.,   DELIVERED    THE
FOLLOWING:


                          ORDER

Appellants' counsel prays for time to pay cost and file

paper book. Inspite of levying cost on the last date of

hearing i.e., on 05.07.2023, cost has not been paid and

paper book has also not been filed. Therefore, the appeal

is dismissed.

Sd/-

JUDGE

Sd/-

JUDGE

JM