Mr M S Saranga Rajan vs Mr Parthasarathy Math Raju
2022 Latest Caselaw 11677 Kant

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  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 8TH DAY OF SEPTEMBER, 2022

                       BEFORE

        THE HON'BLE MR. JUSTICE V.SRISHANANDA

      REGULAR FIRST APPEAL NO.1766 OF 2014

BETWEEN:

MR.M.S.SARANGA RAJAN
SON OF (LATE) MR.M.R. SOUNDARA RAJAN
AGED ABOUT 56 YEARS
FLAT NO.3/1A
PALM GROVE ROAD
VICTORIA LAYOUT
BANGALORE - 560 047                  ...APPELLANT

(BY SRI.ADITYA NARAYAN, ADVOCATE)

AND

MR.PARTHASARATHY MATH RAJU
MAJOR BY AGE
CHAIRMAN, GENESIS I.T. INNOVATIONS
LIMITED,

HAVING OFFICE AT:
NO.69, GROUND FLOOR
MILLERS ROAD, VASANT NAGAR
BANGALORE - 560 052.                 ...RESPONDENT

(BY SRI.RAJ PRABHU & ASSOCIATES, ADVOCATE)

     THIS RFA IS FILED UNDER SECTION 96 R/W O-XLI,
RULE-1 OF CPC AGAISNT THE JUDGMENT AND DECREE
DATED. 06.09.2014 PASSED IN O.S.26447/2008 ON THE
FILE OF THE XXVI - ADDL. CITY CIVIL AND SESSIONS
JUDGE, MAYO HALL, BENGALURU DISMISSING THE SUIT
FOR RECOVERY OF MONEY AND ETC.
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     THIS REGULAR FIRST APPEAL COMING ON FOR
ORDERS, THIS DAY, THE COURT DELIVERED THE
FOLLOWING:

                         JUDGMENT

Learned counsel for the appellant seeks time to file

paper books.

Prayer rejected.

Appeal is dismissed for non-prosecution.

Sd/-

JUDGE

GVP