Bangalore Development Authority vs Sri S T Manjunatha
2022 Latest Caselaw 11580 Kant

                             1
     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 5TH DAY OF SEPTEMBER, 2022

                       PRESENT

             THE HON'BLE MR. ALOK ARADHE
                 ACTING CHIEF JUSTICE

                           AND

     THE HON'BLE MR. JUSTICE S.VISHWAJITH SHETTY

          WRIT APPEAL NO.39/2022(LA-BDA)

BETWEEN:

1.     BANGALORE DEVELOPMENT AUTHORITY
       REPRESENTED BY ITS COMMISSIONER
       T. CHOWDAIAH ROAD
       KUMARA PARK WEST
       BANGALORE - 560 001.

2.     THE ADDITIONAL LAND ACQUISITION
       OFFICER, THE BANGALORE
       DEVELOPMENT AUTHORITY
       T. CHOWDAIAH ROAD
       KUMARA PARK WEST
       BANGALORE - 560 001.            ...APPELLANTS

(BY SRI SACHIN B.S, ADV)

AND:

1.     SRI S.T. MANJUNATHA
       AGED ABOUT 54 YEARS
       S/O SHARADAMMA
       NO.156, 7TH MAIN ROAD
       8TH CROSS, R.T. NAGAR
       HMT LAYOUT
       BANGALORE - 560 032.

2.     SRI N. GARUDIAH
       AGED ABOUT 67 YEARS
       S/O NARASIAH
                             2
     NO.725, AGB LAYOUT
     HASAGHATTA MAIN ROAD
     CHIKKABANAVARA
     BANGALORE - 560 090.

3.   SRI H. ANANTHACHAR
     AGED ABOUT 48 YEARS
     S/O LATE H. RAGHUNATHACHAR
     HOUSE NO.1-E-4, HMT COLONY
     BANGALORE - 560 031.

4.   SRI G. KUMAR
     AGED ABOUT 45 YEARS
     S/O SMT. LINGAMMA
     NO.14, SY NO.70/2
     PEENYA VILLAGE
     YESWANTHPUR
     BANGALORE - 560 058.

5.   SRI M.R. SRINIVASIAH
     AGED ABOUT 65 YEARS
     NO.6, PEENYA VILLAGE
     COLLEGE ROAD
     PEENYA INDUSTRIAL AREA
     BANGALORE - 560 058.

6.   SRI Y. VENKATESH
     AGED ABOUT 47 YEARS
     S/O YELAKKI KEMPIAH
     NO.4/28, 1ST MAIN ROAD
     PEENYA NEW EXTN.,
     BANGALORE - 560 058.

7.   SRI M. SURESH
     AGED ABOUT 49 YEARS
     S/O LATE MADIAH
     NO.357, 7TH MAIN
     PEENYA 1ST BLOCK
     1ST STAGE, BANGALORE - 560 058.

8.   SRI R.H. MANJUNATH
     AGED ABOUT 38 YEARS
     S/O SRI HANUMAIAH
     NO.51/1, 1ST MAIN
     ANJENEYA TEMPLE ROAD
     BANGALORE - 560 001.
                               3
9.     SRI IMRAN KHAN
       AGED ABOUT 23 YEARS
       S/O MOHAMMED HUSSAIN
       SRS ROAD, 1ST CROSS
       PEENYA NEW EXTN
       BANGALORE - 560 058.

10.    MR. S.J. RAJARATHINAM
       AGED ABOUT 80 YEARS
       S/O MR. N.S. SALETH
       COIMBATORE
       BY POWER OF ATTORNEY
       MR. BYLANARASAIAH
       AGED ABOUT 56 YEARS
       S/O LATE NARASIMHAIAH
       NO.29, 1ST MAIN, 1ST CROSS
       KRISHNA GOWDA LAYOUT
       T. DASARAHALLI
       BANGALORE - 560 057.                 ...RESPONDENTS

(BY SRI S.S MAHENDRA, A.G.A, FOR R-11)

       THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, PRAYING TO SET ASIDE THE
ORDER OF THE LEARNED SINGLE JUDGE PASSED IN WP NO.
56182-56190 AND 56191/2016 DATED 24.06.2019 AND ETC.


       THIS APPEAL COMING ON FOR PRELIMINARY HEARING
THIS   DAY,   ACTING    CHIEF     JUSTICE   DELIVERED    THE
FOLLOWING:


                      JUDGMENT

After arguing the matter for sometime, learned Counsel

for the appellants seeks leave of this Court to withdraw the

appeal with liberty to seek review of the order dated

24.06.2019 passed in W.P.Nos.56182-190 & 56191 of 2016.

Accordingly, the appeal is dismissed as withdrawn with

liberty as prayed for.

SD/-

ACTING CHIEF JUSTICE

SD/-

JUDGE

KK