Karnataka High Court
Sharanappa S/O Ramanna vs Tukaram S/O Earappa Ningdalli And ... on 19 October, 2022
Bench: Sachin Shankar Magadum
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IN THE HIGH COURT OF KARNATAKA
GULBARGA BENCH
DATED THIS THE 13TH DAY OF NOVEMBER 2014
BEFORE
THE HON'BLE MR. JUSTICE B. SREENIVASE GOWDA
REGULAR SECOND APPEAL No.200249/2014
BETWEEN:
1. SHARANAPPA S/O RAMANNA
AGE: 67 YEARS, OCC: COOLIE
2. SUBHASH S/O GUNDAPPA
AGE: 65 YEARS, OCC: COOLIE
3. NEELAMMA W/O SURESH
AGE: 62 YEARS, OCC: COOLIE
4. RAJAPPA S/O MALLAPPA POTE
AGE: 55 YEARS, OCC: COOLIE
5. KANTEPPA S/O DEVAPPA POTENOOR
AGE: 73 YEARS, OCC: COOLIE
6. DASRATH
S/O RAMANNA MALEGNAVARU
AGE: 73 YEARS, OCC: COOLIE
7. KALLAPPA S/O LALAPPA POTENOOR
AGE: 64 YEARS, OCC: COOLIE
8. SHIVAMMA W/O BASAPPA SHERIKAR
AGE: 73 YEARS, OCC: COOLIE
9. RAGHUNATH S/O MANIKAPPA KAMBAR
AGE: 65 YEARS, OCC: COOLIE
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10. SHARANAPPA S/O NOT KNOWN POTE
AGE: 80 YEARS, OCC: COOLIE
11. DHARMANNA
S/O SAIBANNA NADVINDODERU
AGE: 75 YEARS, OCC: COOLIE
12. JAGANNATH S/O NOT KNOWN
AGE: 69 YEARS, OCC: COOLIE
13. JAIRAJ S/O RAMANNA
AGE: 55 YEARS, OCC: COOLIE
14. TIPPAMMA W/O AMRUTH
AGE: 70 YEARS, OCC: AGRICULTURE
15. SURYAKANTH S/O AMRUTH
AGE: 53 YEARS, OCC: COOLIE
16. ANILKUMAR S/O AMRUTH
AGE: 50 YEARS, OCC: COOLIE
17. YESHAPPA S/O AMRUTH
AGE: 45 YEARS, OCC: COOLIE
18. SATISH S/O AMRUTH
AGE: 40 YEARS, OCC: COOLIE
19. SIROMANI S/O DEVENDRA
AGE: 73 YEARS, OCC: COOLIE
20. BABU S/O RAMANNA
AGE: 54 YEARS, OCC: COOLIE
21. NAGAPPA S/O SIDDAPPA SHERIKAR
AGE: 45 YEARS, OCC: COOLIE
22. SUNIL S/O JAIVANT
AGE: 44 YEARS, OCC: COOLIE
23. DROPATI W/O PUTTRANNA
AGE: 65 YEARS
OCC: HOUSEHOLD WORK
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24. REVAMMA
W/O LACHAPPA PATTENAVARU
AGE: 68 YEARS
OCC: HOUSEHOLD WORK
25. PRABHU
S/O LACHAPPA PATTENAVARU
AGE: 45 YEARS, OCC: COOLIE
26. GAUTAM
S/O LACHAPPA PATTENAVARU
AGE: 43 YEARS, OCC: COOLIE
27. JAGADEVI D/O TIPPANNA
AGE: 45 YEARS
OCC: HOUSE HOLD WORK
ALL ARE R/O WALKHINDI
TQ. HUMNABAD, DIST. BIDAR ... APPELLANTS
(BY SRI R.V.NADAGOUDA, ADVOCATE-ABSENT)
AND:
1. TUKARAM S/O EARAPPA NINGADALLI
AGE: 71 YEARS, OCC: COOLIE
2. BANDEPPA S/O MADEPPA NINGADALLI
AGE: 47 YEARS, OCC: COOLIE
3. GANGAMMA W/O SHIVARAYA NINGADALLI
AGE: 77 YEARS, OCC: COOLIE
4. BASAPPA S/O SHIVARAYA NINGADALLI
AGE: 55 YEARS, OCC: COOLIE
5. JAGANNATH S/O SHIVARAYA NINGADALLI
AGE: 49 YEARS, OCC: COOLIE
ALL ARE R/O WALKHINDI
TQ. HUMNABAD, DIST. BIDAR
... RESPONDENTS
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THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF CPC AGAINST THE JUDGMENT AND DECREE
DATED 08.07.2014 PASSED IN R.A.NO.03/2013 ON THE FILE OF
THE SENIOR CIVIL JUDGE AT HUMNABAD, DISMISSING THE
APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED 07.12.2012 PASSED IN O.S. NO.80/2006 ON THE FILE
OF THE PRL. CIVIL JUDGE AT HUMNABAD.
THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
This appeal was filed on 11.08.2014. As the
appellants had failed to comply with the office
objections within six weeks' time, the appeal came to be
listed before Court for Orders on 13.10.2014 as
contemplated under Rule 17 of Chapter XII of High
Court of Karnataka Rules, 1959, regarding non-
compliance of office objections, on which day the
following order came to be passed:
"Appellants are finally granted time up
to 10.11.2014 for compliance of office
objections, failing which, list the appeal for
orders on 13.11.2014 as to why the appeal
should not be dismissed for non-compliance of
office objections."
2. Today, neither the office objections are
complied with nor there is representation for the
appellants. From the above facts, it is clear that
appellants are not interested in prosecuting the appeal.
3. Hence, the appeal is dismissed for non-
prosecution.
Sd/-
JUDGE
NB*
