Smt. Sudha M R vs Sri M B Siddalingaiah
2022 Latest Caselaw 12564 Kant

                           1



 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

    DATED THIS THE 18TH DAY OF OCTOBER 2022

                       PRESENT

       THE HON'BLE MR. JUSTICE ALOK ARADHE

                         AND

  THE HON'BLE MR.JUSTICE S. VISHWAJITH SHETTY

            M.F.A. No.1382 OF 2014 (MC)

BETWEEN:

SMT. SUDHA M.R.
@ VIDHYAVATHI
W/O SIDDALINGAIAH M.B.
D/O RUDRASWAMY
C/O LATE SHIVASWAMY
NEAR POLICE STATION
BEHIND GOVERNMENT HOSPITAL
KYATHASANDRA, TUMKUR.

NOW AT:
C/O PALANETRA (CHIKKAMMAIAH)
NEARBY S R S CONDIMENTS
4TH CROSS, MURUGAMUTT
ARELEPET,TUMKUR-572101.
                                          ... APPELLANT

(BY MR. SATEESH B, ADV., (ABSENT))

AND:

SRI. M.B. SIDDALINGAIAH
S/O M.R. BYALAPPA, RETIRED TEACHER
C/O SRINIVAS
R/AT ANANDPUR
NEAR I.B/WELCOME BOARD
                             2



GOWRIBIDANUR TOWN
CHIKKABALLAPURA DISTRICT-562101.
                                       ... RESPONDENT
(RESPONDENT SERVED)
                           ---

     THIS MFA IS FILED U/S 28 OF HINDU MARRIAGE ACT,

AGAINST THE JUDGMENT AND DECREE DATED:09.07.2013

PASSED IN M.C.NO.92/2011 ON THE FILE OF THE SENIOR

CIVIL JUDGE, & CJM, CHIKKABALLAPUR, ALLOWING THE

PETITION FILED U/S 13 OF HINDU MARRIAGE ACT, FOR

DISSOLUTION OF MARRIAGE.


     THIS M.F.A. COMING ON FOR FINAL HEARING, THIS

DAY, ALOK ARADHE J., DELIVERED THE FOLLOWING:



                       JUDGMENT

None had appeared on behalf of the appellant on

27.09.2021.

Even today, when the matter is taken up, none

appeared on behalf of the appellant.

It appears, the appellant is not interested in

prosecuting the appeal. Accordingly, the appeal is

dismissed for non prosecution.

Sd/-

JUDGE

Sd/-

JUDGE

SS