Ravi S/O. Gurunath Jigalur vs Mukesh S/O. Harjivandas Patadia
2022 Latest Caselaw 12480 Kant

                                             RSA NO.100106/2014
                         :1:




           IN THE HIGH COURT OF KARNATAKA
                   DHARWAD BENCH

     DATED THIS THE 18TH DAY OF DECEMBER 2014
                        BEFORE
          THE HON'BLE MR.JUSTICE H.G.RAMESH

          REGULAR SECOND APPEAL NO.100106/2014


BETWEEN

1. RAVI S/O. GURUNATH JIGALUR
   AGE: 46 YEARS, OCC: BUSINESS
   R/O.K E B ELECTRIC GRID
   AYODHYA NAGAR, KARWAR ROAD
   HUBLI

2. SURESH S/O. GURUNATH JIGALU R
   AGE: 39 YEARS, OCC: BUSINESS
    R/O.K E B ELECTRIC GRID AYODHYA NAGAR,
   KARWAR ROAD HUBLI

3. ARUNKUMAR S/O. GURUNATH JIGALUR
   AGE: 43 YEARS, OCC: BUSINESS
   R/O.K E B ELECTRIC GRID AYODHYA NAGAR,
   KARWAR ROAD HUBLI

4. SMT. SULOCHANA W/O. GURUNATH JIGALUR
   AGE: 56 YEARS, OCC: BUSINESS
   R/O.K E B ELECTRIC GRID AYODHYA NAGAR,
   KARWAR ROAD HUBLI

5. AMARNATH S/O. GURUNATH JIGALUR
   AGE: 41 YEARS, OCC: BUSINESS
   R/O.K E B ELECTRIC GRID, AYODHYA NAGAR,
   KARWAR ROAD HUBLI

6. SMT. ANNAPURNA W/O. NANJUNDESHWAR SAJJAN
   AGE: 37 YEARS, OCC: BUSINESS
   R/O.K E B ELECTRIC GRID AYODHYA NAGAR,
   KARWAR ROAD HUBLI
                                               RSA NO.100106/2014
                          :2:




7. SMT. VIDYAVATI W/O. GURUNATH JIGALUR
   AGE: 56 YEARS, OCC: BUSINESS
   R/O. K E B ELECTRIC GRID AYODHYA NAGAR,
   KARWAR ROAD HUBLI

8. SHASHIKANT S/O. GURUNATH JIGALUR
   AGE: 16 YEARS, OCC: BUSINESS
   R/O. K E B ELECTRIC GRID AYODHYA NAGAR,
   KARWAR ROAD HUBLI (SINCE MINOR,
   REPRESENTED BY HIS GUARDIAN
   MOTHER APPELLANT NO.7)

9. SHRIKANT S/O. GURUNATH JIGALUR
   AGE: 21YEARS, OCC: BUSINESS
   R/O. K E B ELECTRIC GRID AYODHYA NAGAR,
   KARWAR ROAD HUBLI.                      ...APPELLANTS

(BY SRI. RAMESH B KALE, ADVOCATE)


AND

1.    MUKESH S/O. HARJIVANDAS PATADIA
      AGE: 50 YEARS,
      OCC: BUSINESS
      R/O. 113, ADARSHA NAGAR, HUBLI

2.    PANJARPOL SAUMSTHE
      A PUBLIC TRUST FORMERLY REGISTERED
      UNDER THE BOMBAY PUBLIC TRUST ACT,
      AND REP. BY ITS SECRETARY
      SRI OMKARAPPA S/O. SHIVAPPA SHIVALLI,
      AGE: 63 YEARS, OCC: BUSINESS
      R/O. HUBLI

3.    SMT. PREMA W/O. PREMANATH MAVINKURVE
      AGE 67 YEARS,
      OCC: HOUSEHOLD WORK
      R/O. KUSUGAL ROAD,
      KESHWAPUR, HUBLI

4.    NANDA S/O. PREMANATH MAVINKURVE
      AGE 51 YEARS,
      OCC: BUSINESS
                                             RSA NO.100106/2014
                          :3:




     R/O. KUSUGAL ROAD,
     KESHWAPUR, HUBLI

5.   SANJAY S/O. PREMANATH MAVINKURVE
     AGE 46 YEARS, OCC: BUSINESS
     R/O. KUSUGAL ROAD,
     KESHWAPUR, HUBLI

6.   GAYATRI D/O. PREMANATH MAVINKURVE
     AGE 53 YEARS, OCC: HOUSEHOLD WORK
     R/O. KUSUGAL ROAD,
     KESHWAPUR, HUBLI

7.   PAVITRA D/O. PREMANATH MAVINKURVE
     AGE 45 YEARS,
     OCC: HOUSEHOLD WORK
     R/O. KUSUGAL ROAD,
     KESHWAPUR, HUBLI

8.   THE HINDUSTAN PETROLEUM
     CORPORATION LTD.,
     REGIONAL OFFICE CALTEX,
     SHOORJI VALLABHADAS MARG, MUMBAI

9.   THE HINDUSTAN PETROLEUM
     CORPORATION LTD.,
     DIVISIONAL OFFICE
     RANI CHENNAMMA NAGAR,
     SAMBHAJI NAGAR, BELGAUM.            ...RESPONDENTS


      THIS RSA IS FILED U/S.100 OF CPC, AGAINST THE
JUDGEMENT     &   DECREE  DTD:08.08.2013   PASSED   IN
R.A.NO.109/2010 ON THE FILE OF THE PRL. SENIOR CIVIL
JUDGE AND JMFC, HUBLI, DISMISSING THE APPEAL, FILED
AGAINST THE JUDGMENT AND DECREE DTD:04.08.2010 AND
THE DECREE PASSED IN O.S. NO.465/2006 ON THE FILE OF
THE PRL. CIVIL JUDGE AND JMFC AT HUBLI, DISMISSING THE
SUIT FILED FOR DECLARATION AND INJUNCTION.

     THIS RSA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                                                        RSA NO.100106/2014
                                  :4:




                            JUDGMENT

H.G.RAMESH, J. (Oral):

The appeal has already stood dismissed for

non-compliance of the peremptory order dated

31.10.2014. Hence, no further order is necessary.

Appeal dismissed.

Sd/-

JUDGE

Kms