Chandabasayya Kotrayya vs Smt Shanbakka
2022 Latest Caselaw 12844 Kant

                                                     -1-




                                                               RFA No. 1127 of 2007


                                    IN THE HIGH COURT OF KARNATAKA

                                            DHARWAD BENCH

                               DATED THIS THE 4TH DAY OF NOVEMBER, 2022

                                                   BEFORE
                                   THE HON'BLE MR JUSTICE R.NATARAJ
                               REGULAR FIRST APPEAL NO. 1127 OF 2007 (SP-)
                        BETWEEN:

                        1.   CHANDABASAYYA KOTRAYYA
                             NEERALAGIMATH
                             S/O KOTRAYYA
                             AGED ABOUT 55 YEARS
                             R/O RANEBENNUR, HAVERI DISTRICT
                                                                      ...APPELLANT
                        (BY SRI. M V HIREMATH, ADV.)

                        AND:

                        1.   SMT SHANBAKKA @ PARVATI
                             W/O MOHAN HADAPAD
                             AGED ABOUT 38 YEARS

                        2.   SHANKRAPPA
                             S/O SIDDALINGAPPA HOSARITTI
          Digitally
          signed by J
                             AGED ABOUT 47 YEARS
          MAMATHA
J
          Date:
MAMATHA   2022.11.07    3.   SMT GEETA
          15:10:02
          +0530
                             W/O ASHOK HADAPAD
                             AGED ABOUT 33 YEARS

                             ALL ARE R/OF DODDAPETE
                             NEAR BASAVESHWARA TEMPLE
                             RANEBENNUR, HAVERI DISTRICT
                                                                  ...RESPONDENTS
                        (BY SRI. BASAVARAJ KAREDDY AND
                           SRI N.P.VIVEK MEHTA, ADV. FOR R1-3,
                           SRI HITTALAMANI, ADV. FOR R2 AND R3)
                                    -2-




                                          RFA No. 1127 of 2007


     THIS RFA FILED U/S 96 OF CPC AGAINST THE
JUDGEMENT AND DECREE DT. 28.03.2007 PASSED IN
OS.NO.40/2004 ON THE FILE OF THE ADDL.CIVIL JUDGE
(SR.DN.) RANEBENNUR, DISMISSING THE SUIT FOR
SPECIFIC PERFORMANCE OF CONTRACT OF AGREEMENT.

     THIS APPEAL COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:

                           JUDGMENT

There is no representation for the appellant though the

case is called twice in the day.

Hence, the appeal is dismissed for non-prosecution.

(Sd/-) JUDGE

JM