Sri K S Suresh vs Sri K S Ponnappa
2022 Latest Caselaw 7458 Kant

                          1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 25TH DAY OF MAY, 2022

                       BEFORE

 THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM

        WRIT PETITION NO.10338 OF 2019 (GM-CPC)

BETWEEN:

1.     SRI.K.S.SURESH
       S/O LATE K.A.SOMAIAH
       AGED ABOUT 53 YEARS

2.     SMT.VIDYA
       W/O SRI.K.S.SURESH
       AGED ABOUT 49 YEARS

       R/AT NO.441, NEW NO.6
       1ST MAIN ROAD, CHIKKAMARANAHALLI
       MATHIKERE ROAD
       BENGALURU - 54.

                                        ...PETITIONERS

(BY SRI.D.R.SUNDARESH, ADVOCATE)

AND

1.     SRI.K.S.PONNAPPA
       S/O LATE K.A.SOMAIAH
       AGED ABOUT 70 YEARS
       R/AT NO.7, 5TH MAIN ROAD
       1ST CROSS, MATHIKERE EXTENSION
       BENGALURU - 560 054
                         2




2.   SRI.K.A.SUBBAIAH
     S/O LATE K.A.SOMAIAH
     AGED ABOUT 65 YEARS
     R/AT NO.94, BGS LAYOUT
     JAKKUR, AMRUTHAHALLI ROAD
     BENGALURU - 560 064

3.   SRI.K.S.SUBBAIAH
     S/O LATE K.A.SOMAIAH
     AGED ABOUT 63 YEARS
     R/AT NO.777/1, 3RD CROSS
     MARUTHI LAYOUT, CHOKKASANDRA
     BENGALURU - 560 058

4.   SRI.K.S.PRAKASH
     S/O LATE K.A.SOMAIAH
     AGED ABOUT 59 YEARS
     R/AT NO.40, C.S.LAYOUT
     HESARGHATTA ROAD, M.S.PALYA
     VIDYARANYAPURA POST
     BENGALURU - 560 097

5.   SMT.K.S.ASHA DEVI
     D/O LATE K.A.SOMAIAH
     AGED ABOUT 57 YEARS
     R/AT NO.18, 4TH MAIN ROAD
     RMV 2ND STAGE, NEW BEL ROAD
     BENGALURU - 560 094

6.   SMT.K.S.ASHA DEVI
     D/O LATE K.A.SOMAIAH
     AGED ABOUT 49 YEARS
     R/O AT NO.18, 4TH MAIN ROAD
     RMV 2ND STAGE, NEW BEL ROAD
     BENGALURU - 560 094

7.   SRI.K.S.BHEEMAIAH
     D/O LATE K.A.SOMAIAH
                           3



      AGED ABOUT 48 YEARS
      R/AT NO.441, NEW NO.6
      1ST MAIN ROAD, CHIKKAMARANAHALLI
      MATHIKERE POST
      BENGALURU - 560 054

8.    SMT.K.S.USHA DEVI
      D/O LATE K.A.SOMAIAH
      AGED ABOUT 52 YEARS
      R/AT NO.43463, FREE PORT PL
      DULLES, U.A. 20166
      UNITED STATE OF AMERICA

9.    SRI.K.K.BHARATHI
      W/O SRI.K.S.BHEEMAIAH
      AGED ABOUT 45 YEARS
      R/AT NO.441, NEW NO.6
      1ST MAIN ROAD, CHIKKAMARANAHALLI
      MATHIKERE POST
      BENGALURU - 560 054

10.   SMT.K.S.KAMALA
      D/O LATE K.A.SOMAIAH
      AGED ABOUT 67 YEARS
      R/AT NO.34/1, 2ND MAIN ROAD
      5TH CROSS, AVALAHALLI MAIN ROAD
      BENGALURU - 560 026..

                                    .....RESPONDENTS

     THIS WRIT PETITION IS FILED UNDER ARTICLE 227
OF THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
THE RECORDS IN THE SUIT O.S.NO.10704/2006 ON THE
FILEE OF THE XVIII ADDL. CITY CIVIL AND SESSIONS
JUDGE, BENGALURU AND ETC.,


     THIS WRIT PETITION COMING ON FOR ORDERS
THIS DAY, THE COURT MADE THE FOLLOWING:
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                        ORDER

The captioned writ petition arises out of the

O.S.No.10704/2006 on the file of the XVIII Additional

City Civil Judge, Bengaluru City (CCH-10), which is

decreed in part by the judgment and decree dated

23.03.2022 and therefore, the writ petition does not

survive for consideration.

2. In view of the above, the writ petition is

dismissed as having become infructuous.

Sd/-

JUDGE

NBM