Smt Swarna Venkatesh Shetty vs Sri Venkatesh Shetty
2022 Latest Caselaw 5026 Kant

 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 17 T H DAY OF MARCH, 2022

                       BEFORE

THE HON'BLE MR. JUSTICE SREENIVAS HARISH KUMAR

               R.P.F.C N O.117 OF 2020

BETWEEN:

1. Smt Swarna Venkatesh Shetty
   D/o K.B. Harish Shetty
   W/o Venkatesh
   Aged about 33 years
   R/at Ap artment No.502
   Jasmine Block
   Presidency Park Ap artment
   Kamath Cross Road
   Karang alpady
   Mang aluru-575 003.

2. Vidish (9 years) a minor
   Represented b y his mother and
   Natural guard ian
   Smt Swarna Venaktesha Shetty
   Petitioner No.1 herein                ...Petitioners

(By Sri Rahul Shenoy, Advocate for
 Sri P. Karunakar, Advocate)

AND:

Sri Venkatesh Shetty
S/o Late Sheena Shetty
Aged about 43 years
R/at A/301, Surabhi complex
Near Kalahanuman temp le
Kandivali (West)
Mumb ai.                                 ...Respond ent
                              :: 2 ::


     This Revision Petition (FC) is filed under Section
19(4) of Family Courts Act, ag ainst the Judgment
dated 25.09.2019 passed in Crl. Misc. No.2/2018 on
the file of the I Additional Principal Judge, Family
Court, D.K. Mang alore allowing the petition filed under
Section 125 of Cr.P.C. for Maintenance.

     This Revision Petition (FC) coming on for orders
this d ay, the Court made the following:

                        ORDER

On 13.12.2021, two weeks time was given for

removing the office objections. It was a

peremptory order. Since then, office objections

are not cleared. Petitioners' counsel prays for time

today also. There are no grounds to grant time.

Therefore petition is dismissed.

Sd/-

JUDGE

sd