Citation : 2022 Latest Caselaw 3789 Kant
Judgement Date : 5 March, 2022
IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH
DATED THIS THE 5 t h DAY OF MARCH, 2022
BEFORE
THE HON'BLE MR.JUSTICE RAVI V.HOSMANI
R.S.A. NO.6044/2012 (SP)
BETWEEN
MADIWALAPPA S/O. GANGAPPA HARADOLLI
AGE: 62 YEARS, OCC: AGRICULTURE,
R/O.LOKUR, TQ AND DIST: DHARWAD,
PIN CODE-580001.
...APPELLANT
(BY SRI.SANGRAM S KULKARNI, ADV.)
AND
SURESH S/O. BALAPPA PALANKAR
AGE: 57 YEAS, OCC: BUSINESS,
R/O. PANCHA KACHERI ONI,
MANGALWARPETH, DHARWAD,
PIN CODE-580001.
...RESPONDENT
(BY SRI.GIRISH S HIREMATH, ADV.)
THIS RSA IS FILED U/S.100 OF CPC, AGAINST THE
JUDGEMENT & DECREE DTD:19.06.2012 PASSED IN
R.A.NO.174/2010 ON THE FILE OF THE PRINCI PAL DISTRICT
AND SESSIONS JUDGE, DHARWAD, DISMISSING THE APPEAL,
FILED AGAINST THE JUDGMENT DTD:19.04.2010 AND THE
DECREE PASSED IN O.S. NO.46/2005 ON THE FI LE OF THE
PRINCIPAL CIVIL JUDGE (SR.DN.) AND CJM, DHARWAD,
DECREEING THE SUIT FILED FOR SPECIFIC PERFORMANCE OF
CONTRACT.
THIS RSA COMING ON FOR ORDERS THIS DAY, T HE
COURT , DELIVERED THE FOLLOWING:
2
JUDGMENT
Learned counsel for respondent has filed a memo
reporting death of sole appellant on 13.09.2020.
As steps are not taken within time, appeal is
dismissed as abated.
SD/-
JUDGE
K GK
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