Citation : 2022 Latest Caselaw 3619 Kant
Judgement Date : 3 March, 2022
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 03 RD DAY OF MARCH, 2022
BEFORE
THE HON'BLE MR.JUSTICE N.S.SANJAY GOWDA
REVIEW PETITION No.100007 OF 2022
BETWEEN:
MASUR INFRASTRUCTURE DEVELOPMENT
AND CONSTRUCTION LIMITED,
MASUR NIVAS, RAJATGIRI CROSS,
KALAGHATAGI ROAD, DHARWAD,
BY ITS DIRECTOR,
ADIVEPPA S/O. BASAVARAJ MASUR,
AGED ABOUT 64 YEARS,
OCC: BUSINESS,
KALAGHATAGI ROAD, DHARWAD-580002.
... PETITIONER
(BY SRI. C. H. JADHAV, SR. COUNSEL FOR
SRI. S. N. BANAKAR, ADV.)
AND:
1. THE GENERAL MANAGER
CANARA BANK,
CIRCLE OFFICE, GOKUL ROAD,
HUBBALLI-580030.
2. THE DIVISIONAL MANAGER
CANARA BANK,
REGIONAL OFFICER, B. N. NAGAR,
HUBBALLI-580029.
3. THE SENIOR MANAGER
CANARA BANK,
CANARA BANK TRAFFIC II AND,
HUBBALLI-580029.
:2:
4. M/S. CANBANK COMPUTER SERVICES PROVIDER
E-AUCTION NO.218,
J.P. ROYALE, 1ST FLOOR,
SAMPIGE ROAD, MALLESWARAM,
BENGALURU-560003.
... RESPONDENTS
(BY SRI. MALLIKARJUNSWAMY B. HIREMATH, ADV. FOR R1 TO 3 )
THIS PETITION IS FILED UNDER SECTION 114 READ WITH
ORDER 47 RULE 1 AND SECTION 151 OF CPC, PRAYING TO
REVIEW THE JUDGMENT AND ORDER PASSED BY THIS COURT IN
W.P. NO.104612/2021 DATED 22.12.2021 AND TO DIRECT THE
RESPONDENT BANK TO TAKE DECISION ON THE OTS THROUGH
NEGOTIATION AMICABLY, SO THAT THE PETITIONER WILL BE
ABLE TO REPAY THE ENTIRE ARREARS AS DIRECTED BY THIS
HON'BLE COURT.
THIS PETITION COMING ON FOR ADMISSION HEARING,
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Heard.
No grounds to review. Hence, the review petition
is dismissed.
Liberty is also reserved to the petitioner to
challenge the endorsement d ated 21.02.2022 issued by
the Bank.
Sd/-
JUDGE
SMM
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