Mallikarjun S/O Siddappa Nagod vs Arif S/O Hashim Patel And Anr
2022 Latest Caselaw 3617 Kant

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          IN THE HIGH COURT OF KARNATAKA
                 KALABURAGI BENCH

       DATED THIS THE 3RD DAY OF MARCH, 2022
                          BEFORE

     THE HON'BLE MR.JUSTICE ASHOK S. KINAGI

               MFA No.201434/2021 (MV)

Between:

Mallikarjun S/o Siddappa Nagod,
Age: 35 years, Occ: Agriculture,
R/o. Jambagi,
Tq. & Dist. Vijayapur-586 108.
                                               ... Appellant
(By Sri Biradar Viranagouda, Advocate)

And:
1.     Arif S/o Hashim Patel,
       Age: 45 years, Occ: Business,
       R/o W.No.12, Near Jammiya Masjid
       Amingad, Tq. Hunagund,
       Dist. Bagalkot-587 125.

2.     The Branch Manager,
       Bajaj Allianz General
       Insurance Company Ltd.,
       Madiwale Arcade, Club Road,
       Belgaum-590001.
                                           ... Respondents
       This Miscellaneous First Appeal is filed under Section
173(1) of the MV Act praying to allow this appeal by
modifying the judgment and award of Motor Accident
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Claims Tribunal No.XII, & III-Additional Senior Civil Judge,
Vijayapur, dated 19.11.2019, in MVC No.1728/2016.


      This appeal coming on for Orders, this day, the Court
delivered the following:-


                       JUDGMENT

Learned counsel for the appellant has filed a memo

seeking leave of the Court to withdraw the appeal.

The said memo is taken on record. Accordingly,

appeal is dismissed as withdrawn.

Sd/-

JUDGE NB*