Citation : 2022 Latest Caselaw 9758 Kant
Judgement Date : 27 June, 2022
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 27TH DAY OF JUNE 2022
PRESENT
THE HON'BLE MR. JUSTICE ALOK ARADHE
AND
THE HON'BLE MS.JUSTICE J.M.KHAZI
WRIT APPEAL NO.4045 OF 2019 (SC-ST)
IN
WRIT PETITION NO.58219 OF 2016 (SC-ST)
BETWEEN:
SRI. MANJUNATH
S/O MUNIYAPPA,
AGED ABOUT 41 YEARS,
R/AT KANNAMANGALA VILLAGE,
KASABA HOBLI,
DEVANAHALLI TALUK,
BENGALURU RURAL DIST
... APPELLANT
(BY. SRI. KIRAN R, ADVOCATE)
AND:
1 . M/S MODEL FARM HOUSES PVT LTD
NO.10/1, GROUND FLOOR,
LAKSHMINARAYANA COMPLEX,
PLACE ROAD,
BENGALURU - 560 052,
REP. BY ITS DIRECTOR,
SHRI.P SATHISH PAI,,
S/O LATE NARASIMHA PAI
2 . DEPUTY COMMISSIONER
BENGALURU RURAL DISTRICT,
BENGALURU - 560001
... RESPONDENTS
(BY SRI. CHANDAN, ADVOCATE FOR C/R1)
2
THIS WRIT APPEAL IS FILED UNDER SECTION 4
OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING
TO a) ISSUE WRIT OF CERTIORARI QUASHING THE
IMPUGNED ORDER PASSED IN WRIT PETITION
NO.58219/2016 (SC-ST), DATED: 10.10.2018 PASSED
BY SINGLE BENCH OF THIS HON'BLE COURT VIDE
ANNEXURE-A; b) WRIT OF CERTIORARI QUASHING THE
ORDER DATED 27.09.2016, PASSED BY THE 2ND
RESPONDENT i.e., DEPUTY COMMISSIONER AND
DISTRICT MAGISTRATE, BENGALURU RURAL DISTRICT
IN LNS.SC/ST(A)60/2009/10, AT ANNEXURE-D.
THIS WRIT APPEAL COMING ON FOR ORDERS,
THIS DAY, ALOK ARADHE J., DELIVERED THE
FOLLOWING:
JUDGMENT
Learned counsel for the appellant has filed a
memo seeking leave of this Court to withdraw the
appeal.
The aforesaid memo is taken on record.
Accordingly, the appeal is dismissed as
withdrawn.
Sd/-
JUDGE
Sd/-
JUDGE
Mds/-
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