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K Sudhakar Reddy vs M/S Sunrise Properties
2022 Latest Caselaw 9737 Kant

Citation : 2022 Latest Caselaw 9737 Kant
Judgement Date : 27 June, 2022

Karnataka High Court
K Sudhakar Reddy vs M/S Sunrise Properties on 27 June, 2022
Bench: P.S.Dinesh Kumar, C.M. Poonacha
                           1




     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 27TH DAY OF JUNE, 2022

                       PRESENT

     THE HON'BLE MR. JUSTICE P.S. DINESH KUMAR

                         AND
        THE HON'BLE MR. JUSTICE C.M. POONACHA

                COMAP NO.154 OF 2021

BETWEEN :
K. SUDHAKAR REDDY
AGED ABOUT 61 YEARS
S/O LATE SUNDARARAMI REDDY
PRESENTLY RESIDING AT:
DOOR NO.12, 1ST FLOOR, 7TH CROSS
KUMARAN NAGAR, PERAVELLORE
CHENNAI - 600 082                          ...APPELLANT

(BY SHRI. NANDEESH LAXELTI, ADVOCATE FOR
    SHRI. H.S. RUKKOJI RAO, ADVOCATE)

AND :

1.     M/s. SUNRISE PROPERTIES
       A REGISTERED PARTNERSHIP FIRM
       REPRESENTED BY ITS PARTNER
       MR. P. DAMODAR REDDY
       PRESENTLY RESIDING AT
       NO.306, BRINDAVAN ENCLAVE
       85/1, 2ND CROSS,MANJUNATHA LAYOUT
       MUNNEKOLALA EXTENSION
       MARATHAHALLI
       BANGALORE - 560 066
                            2




2.   MR. P. DAMODAR REDDY
     PARTNER OF M/s. SUNRISE DEVELOPERS
     PARTNER OF M/s. SUNRISE PROPERTIES
     PRESENTLY RESIDING AT
     NO.306, BRINDAVAN ENCLAVE
     85/1, 2ND CROSS, MANJUNATHA LAYOUT
     MUNNEKOLALA EXTENSION
     MARATHAHALLI
     BANGALORE - 560 066

3.   MR. N. RAMESH
     S/O M.NARAYANA REDDY
     AGE: MAJOR
     MANAGING PARTNER OF
     M/s. SUNRISE PROPERTIES
     NO.761, 93/7, RING ROAD
     MARATHAHALLI
     BANGALORE - 560 037

4.   MR. K. PHANIBUSHAN REDDY
     S/O K. SUBBA REDDY
     AGE: MAJOR
     PARTNER OF M/s. SUNRISE PROPERTIES
     NO.122, 3RD CROSS, PR LAYOUT
     MUNNE KOLLAL, MARATHAHALLI
     BANGALORE - 560 037

5.   MR. VAMSI REDDY UGGUMUDI
     S/O VENUGOPAL REDDY
     AGE: MAJOR
     PARTNER OF M/s. SUNRISE PROPERTIES
     DOOR NO.761, 93/7, RING ROAD
     MARATHAHALLI
     BANGALORE - 560 037               ...RESPONDENTS

                           ....

      THIS COMMERCIAL APPEAL IS FILED UNDER SECTION
13(1A) OF THE COMMERCIAL COURTS ACT, 2015 R/W ORDER
XLIII RULE (1)(r) OF THE CPC, PRAYING TO SET ASIDE THE
ORDER DATED:17/02/2021 PASSED BY THE LXXXIV ADDL. CITY
CIVIL AND SESSIONS JUDGE, BENGALURU ON I.A. NO. II/2017
IN O.S. NO.6464/2017 AND ETC.
                              3




     THIS COMMERCIAL APPEAL COMING ON FOR ORDERS
THIS DAY,   P.S. DINESH KUMAR J, DELIVERED THE
FOLLOWING:-

                        JUDGMENT

Shri Nandeesh Laxetti, learned advocate for

appellant has filed a memo of even date seeking leave to

withdraw this appeal.

2. Memo be kept in record. Leave granted. This

appeal is accordingly dismissed as withdrawn.

No costs.

Sd/-

JUDGE

Sd/-

JUDGE

YN

 
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