Yuvaraj K V vs Hemanthkumar M G
2022 Latest Caselaw 9656 Kant

 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

    DATED THIS THE 31ST DAY OF OCTOBER, 2019

                      BEFORE

    THE HON'BLE MR. JUSTICE KRISHNA S. DIXIT

  MISCELLANEOUS FIRST APPEAL NO. 10564 OF 2018

APPELLANT

YUVARAJ K.V.,
S/O LATE VIRUPAKSHA,
AGED ABOUT 19 YEARS,
R/OF KATTEKOPPALU VILLAGE,
BANNUR HOBLI,
T.NARASIPURA TALUK,
MYSURU DISTRICT.

(BY SRI. PRAKASH H.C. ADVOCATE)

                       -V/S-

RESPONDENTS

1. HEMANTHKUMAR M.G.,
   S/O GURUMURTHY M.N., MAJOR,
   R/AT SIDDARTHA NAGARA,
   HOSA BADAVANE,
   MALAVALLI TOWN,
   MANDYA DISTRICT,
   DRIVER BADGE No. MG-691,
   DRIVER OF KSRTC BUS BEARING
   No. KA-11-F-0038.

2. THE DIVISIONAL CONTROLLER,
   KSRTC MANDYA DIVISION,
   MANDYA DISTRICT,
   OWNER OF KSRTC BUS BEARING
   No. KA-11-F-0038
   PIN CODE- 577 001.
 MFA. No. 10564/2018             2
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        This Miscellaneous First Appeal filed U/S 173(1) OF MV

ACT against the Judgment and Award dated 07.02.2018,

passed in MVC No.20/2015, on the file of the SENIOR CIVIL

JUDGE & JMFC, AND MACT, T.NARASIPURA, partly allowing

the   claim    petition   for     compensation   and      seeking

enhancement of compensation.


      This Miscellaneous First Appeal is coming on for orders
this day, the Court made the following:

                                ORDER

Three weeks' time is granted to comply with the office objections, failing which the appeal stands dismissed without further reference to the Bench.

Sd/-

JUDGE

NOTE: Vide Court Order dt.31.10.2019, Office objections are not complied with. Hence Appeal stands dismissed.

T By: UN
R By:VS                                          COPY
C By: BK
                                              Sd/-
                                       ASSISTANT REGISTRAR