The Chief Engineer And Anr vs Ajnabi And Ors
2022 Latest Caselaw 9533 Kant

                               1          W.P.No.202586/2021


            IN THE HIGH COURT OF KARNATAKA
                   KALABURAGI BENCH

        DATED THIS THE 23RD DAY OF JUNE, 2022

                             BEFORE

     THE HON'BLE MR. JUSTICE S. VISHWAJITH SHETTY

      WRIT PETITION No.202586/2021 (LA-RES)

BETWEEN:
1.     The Chief Engineer,
       KNNL, IPC Zone,
       Gulbarga,
       Kalaburagi.

2.     The Executive Engineer,
       KNNL, BLI Project Division Afzalpur,
       Afzalpur, Dist. Kalaburagi.
                                                 ... Petitioners
(By Sri. Sudarshan M, Advocate)

AND:
1.     Smt. Ajnabi D/o Maheboobsab,
       Age: Major, Occ: Agriculture,
       R/o Allagi Village,
       Taluk: Afzalpur,
       Dist: Kalaburagi.

2.     The Special Land Acquisition Officer,
       M & MIP, Gulbarga,
       Kalaburagi.

3.     Deputy Commissioner,
       Gulbarga,
       Kalaburagi.
                                               ... Respondents
                                2         W.P.No.202586/2021


      This Writ Petition is filed under Articles 226 & 227 of
the Constitution of India praying to issue a writ of certiorari
in the nature of quashing the impugned judgment and award
dated 27.06.2014 passed in LAC No.435/2012 by the learned
Senior Civil Judge Afzalpur, Vide Annexure-A and etc.

     This petition coming on for Orders this day, the Court
made the following:

                         ORDER

The learned counsel for the petitioner has filed a

memo seeking permission of this Court to withdraw this

writ petition with liberty to file a fresh petition.

The memo is taken on record.

The writ petition is dismissed as withdrawn with

liberty as prayed for.

Sd/-

JUDGE

Srt CT-SMP