Sri B L Bette Gowda vs Smt. Narasamma
2022 Latest Caselaw 9512 Kant

                             1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 23RD DAY OF JUNE 2022

                         BEFORE

        THE HON'BLE MR. JUSTICE RAVI V. HOSMANI

       REGULAR SECOND APPEAL No.634/2020 (PAR)

BETWEEN:

SRI B.L.BETTE GOWDA
AGED ABOUT 66 YEARS
S/O LATE LINGAIAH @ DODDANNA
R/AT BYRANAHALLI VILLAGE
SATHNUR POST, MAGADI TALUK
RAMANAGARA DISTRICT - 562 126                ...APPELLANT

(BY SRI M.B.SINDHU SHASTRY, ADVOCATE)

AND:

1.     SMT.NARASAMMA
       MAJOR
       D/O LINGAIAH @ DODDANNA
       R/AT KALLIPALYA VILLAGE
       SOLUR HOBLI, MAGADI TALUK
       RAMANAGARA DISTRICT - 562 127

2.     SRI B.L.NAGARAJU
       S/O LINGAIAH @ DODDANNA
       AGED ABOUT 58 YEARS
       R/AT BYRANAHALLI VILLAGE
       SATHNUR POST, MAGADI TALUK
       RAMANAGARA DISTRICT - 562 126

3.     SMT.LAKSHMAMMA
       W/O BETTASWAMAIAH
       D/O LINGAIAH @ DODDANNA
       AGED ABOUT 58 YEARS
       R/AT HODAGHATTA, HULIYURDURGA HOBLI
       YELAHGOWDI POST, KUNIGAL TALUK
       TUMAKURU DISTRICT - 572 130
                             2



      BETTAMMA
      (DEAD BY HER L.RS)
4.    SRI NANJAPPA
      S/O LINGAIAH
      AGED ABOUT 66 YEARS

5.    SMT.PREMA
      W/O NARAYANA
      D/O NANJAPPA
      AGED ABOUT 38 YEARS

6.    SRI KUMAR
      S/O NANJAPPA
      AGED ABOUT 35 YEARS

7.    SMT.KUMARI SUNANDA
      D/O NANJAPPA
      AGED ABOUT 32 YEARS

8.    SRI PRASANNA
      S/O NANJAPPA
      AGED ABOUT 29 YEARS
      R4 TO R8 ARE R/AT
      HALASETTYHALLY
      KASABA HOBLI, SATHANUR POST
      MAGADI TALUK
      RAMANAGARA DISTRICT - 562 126

9.    SMT.GANGAMMA
      D/O LINGAIAH @ DODDANNA
      W/O GOVINDAPPA
      AGED ABOUT 51 YEARS
      R/AT NERLAVADI, MADABAL HOBLI
      GEJJAGARGUPPE POST
      MAGADI TALUK
      RAMANAGARA DISTRICT - 562 120

10.   KEMPAMMA @ BHAGYAMMA
      W/O MANJUNATHA
      D/O LINGAIAH @ DODDANNA
      AGED ABOUT 41 YEARS
      R/AT C/O.GADI PUTTANNA
      BADDIHALLI, KYATHASANDRA POST
      TUMKUR TALUK & DISTRICT - 572 104
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11.   SRI GANGANNA
      S/O SRI.BASAVAIAH
      MAJOR
      R/AT BYRANAHALLY VILLAGE
      HAMLET OF SATHANUR
      KASABA HOBLI, MAGADI TALUK
      RAMANAGARA - 562 126                      ...RESPONDENTS

(BY SRI S.V.PRAKASH, ADVOCATE FOR C/R)

      THIS REGULAR SECOND APPEAL IS FILED UNDER SECTION
100 OF CPC PRAYING TO SET ASIDE THE JUDGMENT AND DECREE
DATED 26.07.2019 PASSED BY THE COURT OF THE SENIOR CIVIL
JUDGE AND JMFC, MAGADI IN R A NO.104/2014 AND TO DISMISS
THE SUIT FILED BY THE PLAINTIFF IN O.S.NO.440/1997 ON THE
FILE OF THE PRINCIPAL CIVIL JUDGE AND JMFC, MAGADI.

     THIS REGULAR SECOND APPEAL COMING ON FOR FURTHER
ORDERS THIS DAY, THE COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

Learned Counsel for the appellant has filed a memo

seeking dismissal of the appeal as withdrawn.

2. In view of memo, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

KSR