Citation : 2022 Latest Caselaw 10054 Kant
Judgement Date : 30 June, 2022
1
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 30TH DAY OF JUNE 2022
BEFORE
THE HON'BLE MR.JUSTICE RAJENDRA BADAMIKAR
RSA No.200374/2019 (PAR & SEP.POS)
BETWEEN:
SMT. ANJANADEVI
W/O SHANKAR TIPPANNAVAR,
R/O BASAVESHWARA CHOWK,
OLD SHAHABAD, TQ. CHITTAPUR,
DIST. KALABURAGI-585228.
... APPELLANT
(BY SRI.B.V.JALDE, ADVOCATE)
AND:
1. SMT. SHIVALEELA
W/O LATE SHIVASHARNAPPA
TIPPANNAVAR,
AGE: 66 YEARS, OCC: HOUSE WORK,
R/O GANESH NAGAR BHANKUR,
TQ: CHITTAPUR, DIST. KALABURGI-585229.
2. SMT. PARVATI W/O ASHOK,
AGE: 47 YEARS, OCC: HOUSE WORK,
R/O BRAHMPUR, KALABURAGI-585102.
3. SMT. SARASWATI W/O RAVIKUMAR,
AGE: 42 YEARS, OCC: HOUSE WORK,
R/O SHAHABAD, TQ: CHITTAPUR,
DISTRICT: KALABURAGI-585228.
4. LAXMI D/O SHIVASHARANAPPA
2
TIPPANNAWAR,
AGE: 37 YEARS, OCC: NIL,
R/O BHANKUR, TQ: CHITTAPUR,
DIST: KALABURAGI-585229.
5. SMT. SAVITRI W/O CHANDRASHEKHAR,
AGE ABOUT 35 YEARS, OCC: HOUSE WORK,
R/O MURANAPUR,
TQ. & DIST. RAICHUR-584101.
6. SMT. PUSHPA W/O SANGANNA,
AGE: 33 YEARS, OCC: HOUSEWORK,
R/O GANESH NAGAR, BHANKUR,
TQ: CHITTAPUR,
DIST. KALABURAGI-585229.
7. BHAGIRATIBAI D/O LATE SHIVASHARANAPPA
TIPPANNAVAR,
AGE: ABOUT 32 YEARS, OCC: NIL,
R/O GANESH NAGAR, BHANKUR,
TQ: CHITTAPUR, DIST. KALABURAGI-585229.
8. BASAWARAJ S/O LATE SHIVASHARANAPPA
TIPPANNAVAR,
AGE ABOUT 31 YEARS, OCC: STUDENT,
R/O GANESH NAGAR, BHANKUR,
TQ: CHITTAPUR, DIST. KALABURAGI-585229.
9. BASAMMA W/O SHIVASARNAPPA ALLOLI,
SINCE DECEASED THROUGH HER LRS.
a) LAXMIKANTH S/O SHIVASHARNAPPA ALLOLI,
AGE: 37 YEARS, OCC: GOVT. SERVANT,
R/O BHANKUR, TQ: SHAHABAD,
DIST. KALABURAGI-585229.
10. SMT. DROUPADI W/O MALLIKARJUN,
AGE: ABOUT 61 YEARS, OCC: HOUEHOLD,
R/O BASAVESHWARA CHOWK,
OLD SHAHABAD, TQ: CHITTAPUR,
DIST. KALABURAGI-585228.
3
11. SHIVALINGAMMA W/O SIDRAM WADI,
AGE: 51 YEARS, OCC: HOUSEHOLD,
R/O H.NO.L/LRT-8/8, 13TH CROSS,
ALSTOM (ABL) COLONY, SHAHABAD,
TQ: CHITTAPUR, DIST. KALABURAGI-585228.
12. LAXMI W/O BASALINGAPPA BALI,
AGE: 49 YEARS, OCC: HOUSEHOLD,
R/O RAVOOR, TQ: CHITTAPUR,
DIST. KALABURAGI-585225.
DEVENDRAPPA S/O LATE PAMPANNA,
SINCE DECEASED THROUGH HIS LRS.
13. JAGANNATH S/O DEVENDRAPPA,
AGE: 41 YEARS, OCC: PVT. SERVICE,
R/O GANESH NAGAR, BHANKUR,
TQ: CHITTAPUR, DIST: KALABURAGI-585229.
14. VISHWANATH S/O DEVENDRAPPA,
AGE: 39 YEARS, OCC: PVT. SERVICE,
R/O GANESH NAGAR, BHANKUR,
TQ: CHITTAPUR, DIST: KALABURAGI-585229.
15. RAVI S/O DEVENDRAPPA,
AGE: 37 YEARS, OCC: PVT. SERVICE,
R/O GANESH NAGAR, BHANKUR,
TQ: CHITTAPUR, DIST: KALABURAGI-585229.
16. SHIVALINGAPPA S/O LATE PAMPANNA,
AGE: 62 YEARS, OCC: HMP EMPLOYEE,
R/O OLD SHAHABAD, TQ. CHITTAPUR,
DIST: KALABURAGI-585228.
17. SRISHAIL S/O LATE PAMPANNA,
AGE: 59 YEARS, OCC: HMP EMPLOYEE,
R/O OLD SHAHABAD, TQ: CHITTAPUR,
DIST. KALABURAGI-585228.
4
18. SHANKAR S/O LATE PAMPANNA,
AGE: 44 YEARS, OCC: PRIVATE SERVICE,
R/O OLD SHAHABAD, TQ: CHITTAPUR,
DIST. KALABURAGI-585228.
... RESPONDENTS
THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF CPC, PRAYING TO SET ASIDE THE
JUDGMENT AND DECREE DATED 31.07.2019 PASSED BY THE
SENIOR CIVIL JUDGE AND JMFC AND CHITTAPUR, IN
R.A.NO.14/2015 AND THE JUDGMENT AND DECREE DATED
04.06.2015 PASSED BY THE CIVIL JUDGE AT SHAHABAD IN
F.D.P. NO.1/2010, AND REMAND THE MATTER BACK FOR
FRESH CONSIDERATION AS PRAYED FOR.
THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:-
JUDGMENT
The appeal is of the year 2019. In spite of granting
sufficient opportunity, the office objections are not complied.
It appears, the appellant is not interested in prosecuting this
appeal. Hence, the appeal is dismissed for non-compliance of
office objections.
Sd/-
JUDGE
KGR*
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