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Sri Bahadur @ Bahadur Pasha vs Sri Venkatesh J
2022 Latest Caselaw 11014 Kant

Citation : 2022 Latest Caselaw 11014 Kant
Judgement Date : 20 July, 2022

Karnataka High Court
Sri Bahadur @ Bahadur Pasha vs Sri Venkatesh J on 20 July, 2022
Bench: H T Prasad
                          1



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 20TH DAY OF JULY 2022

                        BEFORE

     THE HON'BLE MR. JUSTICE H. T. NARENDRA PRASAD

               MFA No.66 OF 2022(MV)
BETWEEN:

SRI BAHADUR @
BAHADUR PASHA
AGED ABOUT 41 YEARS
S/O LATE BASHA SAB
R/AT NO 236, 1ST MAIN
6TH CROSS, SHAHINSHANAGAR
KOLAR TOWN 563101.
                                         ...APPELLANT
(BY SRI.VISHWANATHA K., ADV.)

AND:

1.     SRI VENKATESH J
       S/O JAYAPPA
       AGED BY MAJOR
       R/AT D NO.1/19
       CHINNATHUR VILLAGE
       AND POST, HOSUR TLAUK
       KRISHNAGIRI DISTRICT
       TAMILNADU.

2.     UNITED INDIA INSURANCE COMPANY LTD
       BAGALUR MANSION
       2ND FLOOR, DODDAPET
       KOLAR-563101.

                                      ...RESPONDENTS
                            2



     THIS MFA IS FILED UNDER SECTION 173(1) OF MV
ACT AGAINST THE JUDGMENT AND AWARD DATED
06.09.2021 PASSED IN MVC NO. 115/2021 ON THE FILE
OF THE II ADDITIONAL DISTRICT AND SESSIONS JUDGE,
ADDITIONAL MACT, KOLAR, PARTLY ALLOWING THE
CLAIM PETITION FOR COMPENSATION AND SEEKING
ENHANCEMENT            OF          COMPENSATION.

    THIS MFA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                     JUDGMENT

Learned counsel for the appellant has filed a

memo dated 12.01.2022 seeking permission to leave

of this Court to withdraw this appeal.

Memo is taken on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

HA/-

 
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