Smt. Dr Bhagyashree Wo. ... vs Dr Ravinranath S/O Ameenappa ...
2022 Latest Caselaw 10972 Kant

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                                 RPFC No. 100092 of 2021


IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

         DATED THIS THE 19TH DAY OF JULY, 2022

                        BEFORE
         THE HON'BLE MR JUSTICE E.S.INDIRESH
       REV.PET FAMILY COURT NO.100092 OF 2021
BETWEEN:

1.   SMT. DR BHAGYASHREE WO. RAVINDRANATH BHOVI
     AGE. 37 YEARS
     OCC. ASSISTANT PROFESSOR
     KIMS KOPPAL
     R/O. H.NO.202, 2ND FLOOR
     DOCTORS STAFF QUARTERS, KOPPAL
     TQ AND DIST. KOPPAL-583231

                                              ...PETITIONER

(BY SRI. MALLIKARJUN B MADANALLI, ADVOCATE)

AND:

1.   DR RAVINRANATH S/O AMEENAPPA BHOVI
     AGE. 41 YEARS
     OCC. ASSOCIATE PROFESSOR DEPARTMENT OF
     COMMUNITY MEDICINE, KOPPAL
     TQ AND DIST. KOPPAL-583231



                                             ...RESPONDENT

       THIS RPFC IS FILED SEEKING SETTING ASIDE THE
ORDER DATED 08.10.2021 PASSED BY THE PRINCIPAL JUDGE,
FAMILY COURT, KOPPAL IN M.C.NO.84 OF 2021.
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                                          RPFC No. 100092 of 2021


      THIS PETITION COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING"

                           ORDER

In this Revision Petition, the petitioner has challenged the

judgment dated 08th October, 2021 passed in MC No.84 of

2021 on the file of Principal Judge, Family Court, Koppal. The

learned counsel for the petitioner submits that against the

impugned judgment, appeal lies before this Court and

therefore, petition under Section 19(4) of the Family Courts

Act, 1984 is not maintainable. Acceding the submission made

by the learned counsel for the Revision Petitioner, petition

stands disposed of with liberty to the petitioner herein to file

appropriate appeal before this Court.

In view of the withdrawal of the petition, Registry is

directed to return the certified copy of the judgment passed by

the Family Court after replacing the same with xerox copy.

Sd/-

JUDGE

LNN