Sri R K Murthy vs Karnataka State Finance ...
2022 Latest Caselaw 10636 Kant

                                                   -1-




                                                               RSA No. 901 of 2018


                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                               DATED THIS THE 11TH DAY OF JULY, 2022
                                                BEFORE
                              THE HON'BLE MR JUSTICE RAVI V HOSMANI
                           REGULAR SECOND APPEAL NO. 901 OF 2018 (MON)

                      BETWEEN:

                      SRI R K MURTHY
                      S/O RAJGOPALACHAR, AGED ABOUT 52 YEARS
                      R/AT 6TH MAIN, 2ND CROSS
                      SHANKARAPURA, MANDYA-571401.
                                                                         ...APPELLANT
                      [BY SRI N.CHANDAN KUMAR, ADVOCATE (ABSENT)]

                      AND:
                      1.     KARNATAKA STATE FINANCE CORPORATION
                             REP BY ITS MANAGING DIRECTOR
                             OFFICE: THIMMAIAH ROAD
                             KSFC BHAVAN NO.1/1
                             NEAR CONTONMENT RAILWAY
                             STATION, BENGALURU-560 009.

                      2.     KARNATAKA STATE FINANCE CORPORATION
                             REP BY ITS GENERAL MANAGER
                             ZONAL OFFICE-560 009.

                      3.     KARNATAKA STATE FINANCE CORPORATION
Digitally signed by
VEENA KUMARI B               REP BY ITS ASSISTANT GENERAL MANAGER
Location: High               BRANCH OFFICE AT SUBASHNAGAR
Court of Karnataka
                             K R ROAD, MANDYA-571401.
                                                                       ...RESPONDENTS
                      [BY SRI VINAYA KUMAR G.S., ADV., FOR R1 TO R3]

                            THIS R.S.A IS FILED UNDER SECTION 100 OF CPC., AGAINST
                      THE JUDGMENT AND DECREE DATED 08.01.2018 PASSED IN
                      R.A.NO.38/2017 ON THE FILE OF THE PRL. SENIOR CIVIL JUDGE,
                      MANDYA, DISMISSING THE APPEAL AND CONFIRMING THE
                      JUDGMENT AND DECREE DATED 28.04.2017 PASSED IN
                      O.S.NO.778/2013 ON THE FILE OF THE ADDL. CIVIL JUDGE AND
                      JMFC., MANDYA.
                               -2-




                                          RSA No. 901 of 2018



       THIS RSA COMING ON FOR ADMISSION THIS DAY, COURT
MADE THE FOLLOWING:


                           ORDER

Though matter was passed over and called again, there is

no appearance for appellants, as was even on previous dates.

2. Under the circumstances, appeal is dismissed for non-

prosecution.

Sd/-

JUDGE

Psg*