Sri. Narayana Rao R Maanay vs Smt Padma Bai
2022 Latest Caselaw 10583 Kant

                               -1-



        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

            DATED THIS THE 08TH DAY OF JULY, 2022

                           BEFORE

           THE HON'BLE MR.JUSTICE B.M.SHYAM PRASAD

        MISCELLANEOUS FIRST APPEAL NO.3810/2015 (CPC)

BETWEEN:

1.     SRI. NARAYANA RAO R MAANAY
       S/O LATE N RAGHUNATH RAO MAANAY
       AGED ABOUT 60 YEARS,
       RESIDING AT NO.424/1, 22ND CROSS,
       10TH MAIN, BANASHANKARI II STAGE,
       BANGALORE - 560 070.

2.     M/S R.N.A. ENTERPRISES
       REGISTERED PARTNERSHIP FIRM,
       MUNICIPAL NO.248, 249 AND 250,
       OLD THARAGUPET,
       BANGALORE - 560 053.
       REPRESENTED BY ITS MANAGING
       PATNER SRI NARAYANA RAO R MAANAY.
                                             ... APPELLANTS
(BY SRI. B. K. SRIDHAR, ADVOCATE)

AND:
1.     SMT. PADMA BAI
       AGED ABOUT 67 YEARS,
       NAME OF THE HUSBAND NAME NOT KNOWN
       TO THE PLAINTIFF,
       R/AT NO.32/40,
       3RD MAIN ROAD, 5TH CROSS,
       WILSON GARDEN,
       BANGALORE-560 027.
                             -2-



2.   SMT. LATHA
     AGED ABOUT 47 YEARS,
     W/O SRI MUKUNDA RAO
     R/AT NO.99, 2ND MAIN, 6TH CROSS,
     BIKASIPURA EXTENSION,
     ISRO LAYOUT,
     BANGALROE - 560 061.

3.   SMT. INUTHA
     AGED ABOUT 46 YEARS,
     W/O SRI SATHYANARAYANA RAO
     R/AT NO.19, 2ND MAIN, 6TH CROSS,
     BIKASIPURA EXTENSION,
     ISRO LAYOUT,
     BANGALORE-560061.

4.   SMT. BHAGIRATHI BAI
     AGED ABOUT 41 YEARS,
     W/O SRI SHEKAR B.,
     R/AT NO.40/1, 5TH CROSS,
     WILSON GARDEN,
     BANGALORE - 560 027.

5.   SMT. MALINI
     AGED ABOUT 44 YEARS,
     W/O SRI VISHWANATH RAO SOLANKY,
     R/AT NO.32/40,
     5TH CROSS, WILSON GARDEN,
     BANGALORE - 560 027.

6.   SRI. ASHOK R MAANAY
     S/O LATE N RAGHUNATH RAO MAANAY
     AGED ABOUT 53 YEARS,
     RESIDING AT NO.1759/A, 34TH CROSS,
     BANASHANKARI II STAGE,
     BANGALORE - 560 070.

7.   SMT. SUSHILA DEVI R MAANAY
     W/O LATE N RAGHUNATH RAO MAANAY
                             -3-



      AGED ABOUT 85 YEARS,
      RESIDING AT NO.1759/A, 34TH CROSS,
      BANASHANKARI II STAGE,
      BANGALORE - 560 070.

8.    SMT. ROHINI ANAND
      AGED ABOUT 58 YEARS
      W/O DR. ANAND,
      RESIDING AT "SRINIKESH"
      NO.249, OFF K.R. ROAD,
      BANASHANKARI II STAGE,
      BANGALORE - 560 070.

9.    SMT. MEENA D PAWAR
      AGED ABOUT 56 YEARS,
      W/O SRI DAYARAM RAO M PAWAR,
      RESIDING AT NO.1-2-20,
      GAGANMAHAL ROAD,
      OPP SCOUT AND GUIDES,
      DOMAL GUDA, HLYDERABAD - 560 029.

10.  SMT. ANITHA RAVINDRANATH
     AGED ABOUT 59 YEARS,
     W/O DR. S. RAVINDRANATH,
     R/AT NO.1244, 32ND "G" CROSS,
     28TH MAIN, JAYANAGAWR 4TH "T" BLOCK,
     BANGALORE-560 041.
                                      ... RESPONDENTS
(BY SRI. M U POONACHA FOR C/R1, ADVOCATE FOR)

      THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
ORDER 43 RULE 1(r) OF CPC, AGAINST THE ORDER DATED
12.02.2015 PASSED ON IA NO.I & IA NO.II IN O.S
NO.4792/2014 ON THE FILE OF THE X ADDITIONAL CITY
CIVIL & SESSIONS JUDGE, BANGALORE, REJECTING IA NO.1
FILED U/O 39 RULE 1 & 2 OF CPC, ALLOWING IA NO.2 FILED
U/O 39 RULE 4 OF CPC.
                               -4-



    THIS MISCELLANEOUS FIRST APPEAL COMING ON FOR
ADMISSION THIS DAY, THE COURT DELIVERED THE
FOLLOWING:

                        JUDGMENT

It is submitted by the learned counsel for the

appellants that because of certain subsequent events, the

appeal would not survive.

With this submission being taken on record, the

appeal stands disposed of accordingly.

SD/-

JUDGE

RB