The Chief Engineer And Anr vs Smt. Jayashri W/O Basavaraj Metri ...
2022 Latest Caselaw 10157 Kant

                             1         W.P.No.202584/2021


           IN THE HIGH COURT OF KARNATAKA
                  KALABURAGI BENCH

         DATED THIS THE 1ST DAY OF JULY, 2022

                          BEFORE

     THE HON'BLE MR. JUSTICE S. VISHWAJITH SHETTY

      WRIT PETITION No.202584/2021 (LA-RES)

BETWEEN:
1.     The Chief Engineer,
       KNNL, IPC Zone, Gulbarga,
       Kalaburagi.

2.     The Executive Engineer,
       KNNL, BLI Project Division Afzalpur,
       Afzalpur,
       Dist: Kalaburagi.

                                               ... Petitioners
(By Sri. Sudarshan M., Advocate)

AND:

1.     Smt. Jayashri W/o Basavaraj Metri,
       Age: Major, Occ: Agriculture,
       R/o Udachan Village, Taluk: Afzalpur,
       Dist: Kalaburagi.

2.     The Special Land Acquisition Officer,
       M & MIP, Gulbarga,
       Kalaburagi.
                                2         W.P.No.202584/2021


3.    Deputy Commissioner,
      Gulbarga,
      Kalaburagi.
                                              ... Respondents

      This Writ Petition is filed under Articles 226 & 227
of the Constitution of India praying to issue a writ of
certiorari in the nature of quashing the impugned
judgment and award dated 07.11.2014 passed in LAC
No.754/2012 by the learned Senior Civil Judge Afzalpur,
vide Annexure-A and etc.

     This petition coming on for Orders this day, the
Court made the following:

                         ORDER

The learned counsel for the petitioners has filed a

memo seeking permission of this Court to withdraw this

writ petition with liberty to file a fresh petition.

The memo is taken on record.

The writ petition is dismissed as withdrawn with

liberty as prayed for.

Sd/-

JUDGE

Srt CT-SMP