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Satish Chandra vs The Executive Engineer
2022 Latest Caselaw 895 Kant

Citation : 2022 Latest Caselaw 895 Kant
Judgement Date : 19 January, 2022

Karnataka High Court
Satish Chandra vs The Executive Engineer on 19 January, 2022
Bench: N S Gowda
                             1



       IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 19 TH DAY OF JANUARY, 2022

                          BEFORE

         THE HON'BLE MR.JUSTICE N.S.SANJAY GOWDA

         REGULAR SECOND APPEAL No.1615/2014
                        C/W
         REGULAR SECOND APPEAL No.1614/2014

IN R.S.A. NO.1615/2014:

BETWEEN:

SATISH CHANDRA
S/O LATE BABURAO L. PADMASALI,
SINCE DECEASED BY LRs.,

1(a)    SMT. ROOPA SATHISH
        AGED 53 YEARS,
        W/O LATE SATHISH CHANDRA

1(b)    SRIGANDH SATHISH CHANDRA
        AGED 24 YEARS,
        S/O LATE SATHISH CHANDRA

1 & 2 BOTH R/AT NO.161,
VIVIKTA, 2ND FLOOR, 6TH CROSS,
VIJAYASHREE LAYOUT, MYLASANDRA
BANGALORE-560059.
                                             ...APPELLANTS
(BY SRI. B.N.ANANTHA NARAYANA, ADV.)

AND:

1.      THE EXECUTIVE ENGINEER
        PWD, HASSAN SUB-DIVISION,
        HASSAN, PIN: 573 201

2.      THE EXECUTIVE ENGINEER
        NATIONAL HIGHWAY
        RAVINDRANAGARA, M.G. ROAD,
        HASSAN, PIN: 573 201
                               2



3.   THE DEPUTY COMMISSIONER
     HASSAN DISTRICT,
     HASSAN, PIN: 573 201

4.   THE ASST. COMMISSIONER AND
     LAND ACQUISITION OFFICER ,
     HASSAN SUB-DIVISION,
     HASSAN, PIN: 573 201.

5.   GOVT. OF KARNATAKA
     VIDHANA SOUDHA,
     BANGALORE-560 001
     REP. BY ITS
     CHIEF SECRETRY.
                                              ...RESPONDENTS

(BY SMT. NAMITHA MAHESH B.G., A.G.A.)

THIS R.S.A. IS FILED UNDER SECTION 100 OF CPC., AGAINST THE JUDGEMENT & DECREE DATED 14.08.2014 PASSED IN R.A.NO.188/2013 ON THE FILE OF THE ADDL. SENIOR CIVIL JUDGE, HASSAN, DISMISSING THE APPEAL AND CONFIRMING THE ORDER DATED 25.10.2013 PASSED IN O.S.NO.623/2010 ON THE FILE OF THE II ADDL. CIVIL JUDGE & JMFC., HASSAN.

IN R.S.A. NO.1614/2014:

BETWEEN:

RAJACHANDRA AGED 54 YEARS, S/O LATE K.V.NANJUNDAIAH R/O LAKSHMI BUILDING, B.M. ROAD, HASSAN-573201.

...APPELLANT

(BY SRI. B.N.ANANTHA NARAYANA, ADV.)

AND:

1. THE EXECUTIVE ENGINEER PWD, HASSAN SUB-DIVISION, HASSAN, PIN: 573 201

2. THE EXECUTIVE ENGINEER NATIONAL HIGHWAY, RAVINDRANAGARA, M.G. ROAD, HASSAN PIN: 573 201

3. THE DEPUTY COMMISSIONER HASSAN DISTRICT, HASSAN, PIN: 573 201

4. THE ASST. COMMISSIONER AND LAND ACQUISITION OFFICER , HASSAN SUB-DIVISION, HASSAN, PIN: 573 201

5. GOVT. OF KARNATAKA VIDHANA SOUDHA, BANGALORE-560 001 REP. BY ITS CHIEF SECRETRY ...RESPONDENTS

(BY SMT. B.G.NAMITHA MAHESH, A.G.A.)

THIS R.S.A. IS FILED UNDER SECTION 100 OF CPC., AGAINST THE JUDGEMENT & DECREE DATED 14.08.2014 PASSED IN R.A.NO.186/2013 ON THE FILE OF THE ADDL. SENIOR CIVIL JUDGE, HASSAN, DISMISSING THE APPEAL AND CONFIRMING THE ORDER DATED 25.10.2013 PASSED IN O.S.NO.634/2010 ON THE FILE OF THE II ADDL. CIVIL JUDGE & JMFC., HASSAN.

THESE APPEALS COMING ON FOR ORDERS THIS DAY, THE COURT DELIVERED THE FOLLOWING:

COMMON JUDGMENT

Learned counsel for the appellants has filed a Memo

seeking for dismissal of both the appeals.

Memo is accepted.

Appeals are dismissed as withdrawn.

Sd/-

JUDGE

hnm

 
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