Branch Manager, Hdfc Ergo vs Sapna And Ors
2022 Latest Caselaw 463 Kant

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          IN THE HIGH COURT OF KARNATAKA

                 KALABURAGI BENCH


      DATED THIS THE 11TH DAY OF JANUARY, 2022

                      BEFORE


         THE HON'BLE MRS. JUSTICE J.M.KHAZI

             MFA.No.200816/2020 (ECA)


BETWEEN:


BRANCH MANAGER
HDFC ERGO GEN. INS.CO. LTD.,
ADDRESS- OPPOSITE KIMS
HOSPITAL GATE, P.B.ROAD
VIRUPAKSHA BUILDING
HUBLI
(NOW REPRESENTED BY AUTHORIZED
SIGNATORY, DESHPANDENAGAR,
HUBLI).
                                      ... APPELLANT


(BY SMT. PREETI PATIL MELKUNDI, ADVOCATE)


AND:


01.    SAPNA W/O LATE BASWANTREDDY
       AGE: 27 YEARS OCC; HOUSEHOLD
                          2




02.   PRATIKSHA D/O LATE BASWANTHREDDY
      AGE: 03 YEARS OCC: NIL
      (M/G. REPRESENTED BY RESPONDENT NO.1)
      BOTH R/O: VILLAGE ANDOOR
      AKKAMAHADEVI COLONY
      TQ AND DIST: BIDAR - 585 401.

03.   MANAGING DIRECTOR OF VIVIMED
      LABS LTD., ADDRESS-PLOT NO.
      78-A, KOLAR INDUSTRIAL AREA
      KOLAR, BIDAR-585 401.

                                 ... RESPONDENTS



      THIS MISCELLANEOUS FIRST   APPEAL    IS   FILED

UNDER SECTION 30 (1) OF E.C. ACT, 1923 PRAYING TO

CALL FOR THE RECORDS AND ALLOW THE ABOVE APPEAL

BY SETTING ASIDE THE IMPUGNED JUDGMENT AND

AWARD DATED 09.01.2020 IN ECA.NO.2/2019 PASSED BY

THE ADDL. MACT AND ADDL. SENIOR CIVIL JUDGE AND

CJM     AND    COMMISSIONER      FOR      EMPLOYEES

COMPENSATION AT BIDAR.


      THIS APPEAL COMING ON FOR ORDERS THIS DAY,

THE COURT DELIVERED THE FOLLOWING:-
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                       JUDGMENT

The learned counsel for the appellant has filed a

memo for withdrawal of the appeal.

The said memo is taken on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

KJJ