K Laxminarayana Shetty S/O. Late ... vs Boyara Basavaraj @ Basavaraj S/O. ...
2022 Latest Caselaw 1087 Kant

          IN THE HIGH COURT OF KARNA TAKA
                  DHARWAD BENCH


       DATED TH IS THE 30 T H DAY OF MARCH 2015

                       BEFORE

     THE HON'BLE MR. JUS TICE S.N. SA TYANARAYANA


                  R.S .A.NO.5569/2012


BETWEEN:

1.    K. LAXMINARAYANA SHETTY
      S/O. LATE K. NARAYANAPPA
      AGE: 58 YEARS , OCC: BUSINESS
      CUM AGRICULTURE,
      R/O. KURUGODU VILLAGE,
      TQ: & D IS T: BELLARY .

2.    K.KRISHNA SHETTY
      S/O.LA TE K. NARAYANAPPA
      AGE: 53 YEARS , OCC: BUSINESS,
      R/O. KURUGODU VILLAGE,
      TQ: & D IS T: BELLARY .

                                      .. APPELLANTS
(BY SRI S S YADRAMI & K S PA TIL, ADVOCA TES .)


AND:

1.     BOYARA BASAVARAJ @ BASAVARAJ S/O .
       SUNKAPPA
       AGE: 49 YEARS , OCC: AGRICULTU RE,
       R/O. KURAGODU, TQ & DIS T: BELLARY.

2.     K. VENKAPPA SHETTY
       S/O. LATE K. NARAYANAPPA
       AGE: 53 YEARS , OCC: BUSINESS
                               2




       CUM AGRICULTURE,
       R/O. KURUGODU VILLAGE,
       TQ & DIS T: BELLARY.

                                        .. RESPONDENTS

     THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF CPC, PRAY ING TO SET AS IDE THE
JUDGMENT AND DECREE DATED 6.8.2011, PASSED IN
R.A.NO.55/2008, ON THE FILE OF II ADDL. DIS TRICT
COURT, BELLARY, AND THE JUDGMENT AND DECREE
DATED 27.2.2008, PASSED IN O.S.NO.160/2005, ON
THE FILE OF II ADDL. CIVIL JUDGE (SR.DN.),
BELLARY , ETC.,.

     THIS   APPEAL  COMING   ON   FOR  O RDERS
REGARDING NON COMPLIANCE OF OFF ICE OBJECTION
THIS DAY, THE COURT DELIVERED THE FOLLOWING:



                        JUDGMENT

In view of the peremptory order dated

28.10.2014, this appeal is dismissed, as the office

objections are not complied within three weeks

from 28.10.2014. Hence nothing survives for

consideration in this appeal.

SD/-

JUDGE

Mrk/-