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Sri Anil Satish Pinto vs M/S Jbs Ready Consulting
2022 Latest Caselaw 1086 Kant

Citation : 2022 Latest Caselaw 1086 Kant
Judgement Date : 24 January, 2022

Karnataka High Court
Sri Anil Satish Pinto vs M/S Jbs Ready Consulting on 24 January, 2022
Bench: K.S.Mudagal
                             1
                                     CRL.A.No.432/2020




IN THE HIGH COURT OF KARNATAKA AT BENGALURU

    DATED THIS THE 24TH DAY OF JANUARY 2022

                        BEFORE

       THE HON'BLE MRS. JUSTICE K.S.MUDAGAL

           CRIMINAL APPEAL NO.432/2020

BETWEEN:

SRI ANIL SATISH PINTO
S/O. SRI. KRISHNACHARI,
R/AT NO. 1229, 1ST CROSS,
2ND 'B' MAIN, VINAYAKA LAYOUT,
NAGARBHAVI 2nd STAGE,
BENGALURUL 560072
                                      ...APPELLANT
(BY SRI.H.MANJUNATH, ADV.)


AND:


M/S JBS READY CONSULTING
ITS PROPRIETOR/MANDATE
Smt. R GAYATHRI
AGED ABOUT 33 YEARS
W/o GOWRI SHAKAR,
MANAGING PARTNER,
M/s JOBS READY CONSULTING,
PRESENTLY AT NO.405,B BLOCK,
V.V.R NEST APARTMENT,
BEREHANA AGRAHARA,
ELECTRONIC CITY POST,
BEHIND METRO CASH AND CARRY,
BANGALORE-560100.

ALSO AT:
                           2
                                          CRL.A.No.432/2020




NO.5, THOKAI MURUGAN NAGAR,
NALAGOVINDAN PALYAN,
GOBICHETTIPALAYAM-638 452.

ALSO AT

NO. 56, ISWARYA GARDEN,
RAJIV GANDHI SALAI,
GANAPATHY,
COIMBATORE 641 006.
                                        ... RESPONDENT


      THIS CRIMINAL APPEAL IS FILED UNDER SECTION
378(4), CR.P.C. PRAYING TO SET ASIDE THE ORDER DATED
6.9.2019 IN CC. NO.56494/2017 ON THE FILE OF LVII ACMM,
MAYO HALL, BANGALORE, FOR THE OFFENCE P/U/S.138 OF N.I.
ACT.

     THIS CRIMINAL APPEAL COMING ON FOR ORDERS THIS
DAY, THE COURT THROUGH VIDEO CONFERENCE DELIVERED
THE FOLLOWING:

                      JUDGMENT

Recording the memo filed by the learned

counsel for the appellant for withdrawal of the appeal,

the appeal is dismissed as withdrawn.

Sd/-

JUDGE

vgh*

 
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