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Mr. Nitin M C vs The Commissioner, Bbmp
2022 Latest Caselaw 3171 Kant

Citation : 2022 Latest Caselaw 3171 Kant
Judgement Date : 23 February, 2022

Karnataka High Court
Mr. Nitin M C vs The Commissioner, Bbmp on 23 February, 2022
Bench: M.I.Arun
                         1


 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

     DATED THIS THE 23RD DAY OF FEBRUARY, 2022

                      BEFORE

         THE HON'BLE MR. JUSTICE M.I.ARUN

              RFA NO.413 OF 2021 (INJ)

BETWEEN:

MR. M.C. NITIN
S/O LATE S.C. MARISWAMY
AGED ABOUT 33 YEARS
R/AT NO.173/172
SHANTHI NILAYA, 7TH CROSS
BSAVESWARA LAYOUT,
RAJARAJESHWARINAGARA
BENGALURU-560 098.
                                      ... APPELLANT
(BY SRI. NISHANTH A.V AND SRI. KARTHICK.C,
    ADVOCATES)

AND:

1.   THE COMMISSIONER
     BRUHATH BENGALURU MAHANAGARA PALIKE,
     HUDSON CIRCLE, BENGALURU-560 002.

2.   SRI. RAJESH N. BEGUR
     ADVOCATE AND SOLICITOR,
     S/O. LATE H NANJUNDAIAH
     AGED ABOUT 56 YEARS,
     R/AT NO.237, 2C CROSS,
     1ST MAIN, 2ND STAGE,
     DOMLUR, BENGALURU-560 071.

                                ... RESPONDENTS
(BY SRI. PARAMESHWARAPPA. C.T ADVOCATE;
    SRI. B C THIRUVENGADAM, ADVOCATE FOR
    PROPOSED IMPLEADING R2)
                           2


     THIS RFA IS FILED UNDER SECTION 96 OF THE
CPC, AGAINST THE ORDER DATED 06.04.2021 PASSED
ON I.A. IN O.S.NO.25936/2020 ON THE FILE OF THE
LVII ADDITIONAL CITY CIVIL AND SESSIONS JUDGE,
MAYO HALL UNIT, BENGALURU, DISMISSING THE I.A.
FILED UNDER ORDER VII RULE 11(a) READ WITH
SECTION 151 OF CPC FOR REJECTIONS OF PLAINT.

     THIS RFA COMING ON FOR ORDERS, THIS DAY
THE COURT DELIVERED THE FOLLOWING:

                       JUDGMENT

Learned counsel for the appellant has filed a

memo dated 22.02.2022 with a prayer to dismiss the

appeal as withdrawn.

Memo is taken on record.

Accordingly, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

AG

 
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