Sri. M S Mahadevaiah vs Sri. M Srinivas Reddy
2022 Latest Caselaw 3024 Kant

                          -1-


     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

      DATED THIS THE 22ND DAY OF FEBRUARY 2022

                        BEFORE

          THE HON'BLE MR. JUSTICE M.I. ARUN

      REGULAR FIRST APPEAL NO.245/2010 (DEC/INJ)

BETWEEN:

SRI M.S. MAHADEVAIAH,
S/O. M. SHIVANNA,
AGED ABOUT 37 YEARS,
R/AT NO.59,
K.M.C. VASANTH NAGAR,
BANGALORE-560 052
                                ... APPELLANT
(BY SRI CHANDAN & SRI VAMSHI CHANDRASHEKARA,
ADVOCATES)

AND

1.    SRI M. SRINIVAS REDDY,
      S/O. MUNINANJA REDDY,
      AGED ABOUT 57 YEARS,
      RESIDING AT
      MUNNEKOLAL-VILLAGE,
      VARTHUR-HOBLI,
      BANGALORE SOUTH TALUK
      SINCE DEAD

1(a) SMT. SHANTHAMMA,
     W/O. SRINIVASA REDDY,
     AGE MAJOR
     R/AT NO.39/4, KUNDALAHALLI GATE,
     AECS LAYOUT ROAD,
     ABOVE GANAPATHI DEPARTMENTAL STORE,
     BANGALORE-560 037
                             -2-


1(b) NAVEEN S.
     S/O. M. SRINIVAS REDDY,
     AGE MAJOR,
     R/AT NO.39/4, KUNDALAHALLI GATE,
     AECS LAYOUT ROAD,
     ABOVE GANAPATHI DEPARTMENTAL STORE,
     BANGALORE-560 037

1(c)   SMT. SAVITHA,
       W/O. MURALI,
       AGE 26 YEARS,
       R/AT VANIKUNTAPUR,
       NEAR BUS STAND,
       MARATHALLI POST,
       MUNENKOLAL,
       BANGALORE-560 037

2.     SRI P. DAYANAND PAI,
       S/O. LATE P. NARASIMHA PAI,
       AGED ABOUT 64 YEARS,
       R/AT NO.85/1, K.H. ROAD,
       BANGALORE-560 027

3.     SRI S. RAGHUNATH,
       S/O. LATE H. SHANKAR,
       AGED ABOUT 50 YEARS,
       R/AT NO.306, 17TH 'C' MAIN,
       3RD BLOCK, RAJAJINAGAR,
       BANGALORE-560 010

4.     SRI R. VENKATESH,
       S/O. M.V. RAMANNA,
       AGED ABOUT 54 YEARS,
       R/AT NO.693/1, 5TH CROSS,
       BAK I STAGE, 2ND BLOCK,
       BANGALORE-560 050
                                     ... RESPONDENTS
(BY SRI Y.R. SADASIVA REDDY &
SRI LOKANATHA T.V., ADVOCATES FOR R1(a-c);
SRI V.M. GANESH, ADVOCATE FOR R2 TO R4)
                               -3-



    THIS REGULAR FIRST APPEAL IS FILED UNDER
SECTION 96 OF CPC AGAINST THE JUDGMENT AND
DECREE DATED 11.12.2009 PASSED IN O.S. NO.6408/2003
ON THE FILE OF THE XLIII ADDL. CITY CIVIL AND
SESSIONS JUDGE, BANGALORE, DECREEING THE SUIT
FOR DECLARATION, PERMANENT INJUNCTION.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

Learned counsel for the appellant has filed a memo dated

27.01.2022 with a prayer to withdraw the appeal.

2. The memo is taken on record.

3. The appeal is dismissed as withdrawn.

Sd/-

JUDGE

Sbs*