Citation : 2022 Latest Caselaw 2344 Kant
Judgement Date : 14 February, 2022
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 14TH DAY OF FEBRUARY, 2022
PRESENT
THE HON'BLE Dr. JUSTICE H.B.PRABHAKARA SASTRY
AND
THE HON'BLE MR. JUSTICE S.RACHAIAH
REGULAR FIRST APPEAL NO.100464 OF 2018
BETWEEN
1 . APPAJI S/O LAXMAN MELAGE
AGE:64 YEARS,
OCC:AGRICULTURE,
R/O:SHIVAJI NAGAR,
YELLUR,
BELAGAVI 590005
2 . YUVARAJ S/O RAMESH MELAGE
AGE:36 YEARS,
OCC:AGRICULTURE,
R/O:YALLUR,
TQ and DIST:BELAGAVI 590005
3 . SANDEEP S/O RAMESH MELAGE
AGE:44 YEARS,
OCC:AGRICULTURE,
R/O:YALLUR,
TQ: and DIST:BELAGAVI 590005
4 . SANTOSH S/O RAMESH MELAGE
AGE:31 YEARS,
OCC:AGRICULTURE,
R/O:YALLUR,
2
TQ: and DIST:BELAGAVI 590005
5 . RENUKA W/O RAMESH MELAGE
AGE:61 YEARS,
OCC:AGRICULTURE,
R/O:YALLUR,
TQ: and DIST:BELAGAVI 590005
...APPELLANTS
(By Sri. VITTHAL S TELI, ADVOCATE) ABSENT
AND
1. PANDURANG LAXMAN MELAGE
AGE:76 YEARS,
OCC:AGRICULTURE
R/O:KALMESHWAR GALLI,
YALLUR, TQ and DIST:BELAGAVI 590005
2. AKKATAI W/O MAHADEV BHATKHANDE
AGE:64 YEARS, OCC:AGRICULTURE
R/O:VEERBHADRA NAGAR,
TQ and DIST:BELAGAVI 590016
3. CHANGDEV MAHADEV PATIL
AGE:63 YEARS,
OCC:AGRICULTURE,
R/O SUBHASH GALLI,
YALLUR,
TQ and DIST:BELAGAVI 590005
4. YALLAPPA PUNAPPA NAIKOJI
AGE:56 YEARS,
OCC:AGRICULTURE,
R/O VIRAT GALLI,
YALLUR,
TQ and DIST:BELAGAVI 590005
3
5. BHAVAKANNA MAHADEV PATIL
AGE:66 YEARS,
OCC:AGRICULTURE
R/O:JIJAMATA GALLI,
YALLUR,
TQ and DIST:BELAGAVI 590005
6. YALLAPPA ANNU PATIL
AGE:74 YEARS,
OCC:AGRICULTURE
R/O.SULAGE, YALLUR,
TQ and DIST:BELAGAVI 590005
7. CHANGAPPA ANNU PATIL
AGE:64 YEARS,
OCC:AGRICULTURE
R/O:SAMBHAJI NAGAR, VADAGAON,
TQ and DIST:BELAGAVI 590005
8. PUNDALIK YALLAPPA PATIL
AGE: MAJOR,
OCC:AGRICULTURE,
R/O:SULAGE,
YALLUR,
TQ and DIST:BELAGAVI 590005
9. NANA MAHADEV PATIL
AGE:56 YEARS, OCC:AGRICULTURE,
R/O KALAMBA, TAL and DIST:KOLHAPUR,
MAHARASHTRA 416007
10 . BHAVAKANNA VAIJU PATIL
AGE:46 YEARS,
OCC:AGRICULTURE,
R/O.SULAGE,
YALLUR,
TQ and DIST:BELAGAVI 590005
4
11 . SAMPAT VAIJU PATIL
AGE 36 YEARS,
OCC:AGRICULTURE,
R/O:SULAGE,
YALLUR,
TQ and DIST:BELAGAVI 590005
12 . BALKRISHNA @ BALIRAM BHAVAKANNA PATIL
AGE:54 YEARS,
OCC:AGRICULTURE,
R/O.H.NO.4506,
CHAVAT GALLI,
TQ and DIST:BELAGAVI 590001
13 . PRAKASH BHAVAKANNA PATIL
AGE:51 YEARS,
OCC:AGRICULTURE
R/O:SULAGE,
YALLUR,
TQ and DIST:BELAGAVI 590005
14 . ASHOK BHAVAKANNA PATIL
AGE:49 YEARS,
OCC:AGRICULTURE,
R/O:SULAGE,
YALLUR,
TQ and DIST:BELAGAVI 590005
15 . GURUNATH BHAVAKANNA PATIL
AGE:47 YEARS,
OCC:AGRICULTURE,
R/O:SULAGE,
YALLUR,
TQ and DIST:BELAGAVI 590005
16 . SHOBHA ANAND KANGRALKAR
AGE:58 YEARS,
OCC:AGRICULTURE and HOUSEHOLD,
5
R/O:RAMDEV GALLI,
YALLUR,
TQ and DIST:BELAGAVI 590005
17 . VANITA SATEPPA GORE
AGE:46 YEARS,
OCC:HOUSEHOLD WORK
R/O.SHIVAJI COLONY,
TILAKWADI,
TQ and DIST:BELAGAVI 590006
18 . SHAKUNTALA W/O PIRAJI DEVALTKAR
AGE:54 YEARS,
OCC:HOUSEHOLD WORK
R/O. 353, SHIVAJI NAGAR,
YELLUR,
TQ and DIST:BELAGAVI 590006
19 . SHANKAR VITTAL MASEKAR
AGE:44 YEARS,
OCC:AGRICULTURE,
R/O:353 SHIVAJI NAGAR,
YELLUR,
TQ and DIST:BELAGAVI 590006
20 . NANDA W/O CHANGDEV MUTAGEKAR
AGE:59 YEARS,
OCC:HOUSEHOLD WORK,
R/O:353, SHIVAJI NAGAR,
YELLUR,
TQ and DIST:BELAGAVI 590006
21 . RATNAMALA RAVIKANT PATIL
AGE:33 YEARS,
OCC:HOUSEHOLD WORK,
R/O:188 PATIL GALLI,
YELLUR,
TQ and DIST:BELAGAVI 590005
6
22 . YALLAPPA S/O MONAPPA NANDI
AGE:61 YEARS,
OCC:SERVICE (RETIRED)
R/O:H.NO.200 PATIL GALLI,
YELLUR,
TQ and DIST:BELAGAVI 590005
23 . MALU W/O CHANGAPPA KUNDEKAR
AGE:50 YEARS, OCC:HOUSEHOLD WORK
R/O:353 SHIVAJI NAGAR,
YELLUR,
TQ and DIST BELAGAVI 590005
24 . MALLIKARJUN BALKRISHNA HALIJWALE
AGE:34 YEARS,
OCC: R/O.H.NO.109/1,
PATIL GALLI,
YELLUR,
TQ and DIST:BELAGAVI 590005
25 . YAMUNA MARUTI PATIL
AGE:46 YEARS,
OCC:HOUSEHOLD WORK
R/O.SHIVAJI NAGAR,
YELLUR,
TQ and DIST:BELAGAVI 590005
26 . PRIYA D/O MARUTI PATIL
AGE:27 YEARS,
OCC:HOUSEHOLD WORK,
R/O:SHIVAJI NAGAR,
YELLUR,
TQ and DIST BELAGAVI 590005
27 . PADMAVATI D/O MARUTI PATIL
AGE:20 YEARS,
OCC:STUDENT
7
R/O:SHIVAJI NAGAR,
YELLUR,
TQ and DIST BELAGAVI 590005
28 . SACHIN S/O MARUTI PATIL
AGE:18 YEARS,
OCC:STUDENT
R/O:SHIVAJI NAGAR,
YELLUR,
TQ and DIST:BELAGAVI 590005
29 . TULASABAI NARAYAN MUCHANDI
AGE:71 YEARS,
OCC:AGRICULTURE and HOUSEHOLD WORK
R/O:A/P YELLUR,
TQ and DIST:BELAGAVI 590005
... RESPONDENTS
THIS RFA IS FILED UNDER SECTION 96 OF CPC., AGAINST
THE JUDGMENT & DECREE DT. 30.08.2018 PASSED IN
O.S.No.175/2012 ON THE FILE OF THE PRINCIPAL SENIOR CIVIL
JUDGE & CHIEF JUDICIAL MAGISTRATE, BELAGAVI, PARTLY
DECREEING THE SUIT FILED FOR PARTITION AND SEPARATE
POSSESSION.
THIS RFA COMING ON FOR ORDERS THROUGH PHYSICAL
HEARING/VIDEO CONFERENCING HEARING THIS DAY,
Dr.H.B.PRABHAKARA SASTRY, J., DELIVERED THE
FOLLOWING:
ORDER
None appear for the appellants either physically or through
video conference.
No reasons are forthcoming for non-appearance of the
learned counsel for the appellant. Inspite of granting several
and sufficient opportunities, even as finally also, the appellants
have not complied the office objections. As such, the appeal
stands dismissed for non-compliance of office objections and for
non-prosecution.
Sd/-
JUDGE
Sd/-
JUDGE
Vmb
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