Karnataka High Court
Sri Jagadguru Sri Neelakanta vs Special Land Acquisiton Officer on 9 February, 2022
Bench: P S Kumar, Rajendra Badamikar
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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 9TH DAY OF FEBRUARY, 2022
PRESENT
THE HON'BLE MR. JUSTICE P S DINESH KUMAR
AND
THE HON'BLE MR. JUSTICE RAJENDRA BADAMIKAR
MFA.NO.5847 OF 2021(LAC)
BETWEEN:
SRI. JAGADGURU SRI. NEELAKANTA
SARANGA DESIKENDRA MAHASWAMIGALU
PEETADHIPATIGALU
RAMALINGESHWARA MUTT
SHIMOGGA DISTRICT
BRANCH MUTTS AT BANGALORE CITY
AND ALL OVER INDIA
REP, BY HIS G.P.A HOLDER
V LAKSHMINARAYANA
S/O SANJEEVA RAYUDU
AGED ABOUT 81 YEARS
R/AT NO 27, A.T. STREET, CUBBONPET
BANGALORE - 560 002
...APPELLANT
(BY SRI. ADINARAYAN, ADVOCATE)
AND:
1. SPECIAL LAND ACQUISITON OFFICER
KIADB (METRO RAILWAY PROJECT)
NRUPATHUNGA ROAD
BANGALORE - 560 001
2. GENERAL MANAGER (LA AND E ) BMRCL
-2-
SHANTHINAGAR, BANGALORE - 560 027
3. S P VELAYUTHAM
S/O LATE SABHAPATHI
AGED ABOUT 71 YEARS
R/AT NO 05
SABARI STREET
MADIPAKKAM, CHENNAI - 600 091
TAMILNADU STATE
4. YASHVIR GOYEL
S/O LATE G.D. GOYEL
AGED ABOUT 82 YEARS
R/AT NO 202/41, SANKEY ROAD
SADASHIVANAGAR
BANGALORE-560 080
5. SRI. SRI. SRI. RAMALINGESHWARA SWAMY
SARVADHIKARIGALU
SRI. SRI. SRI. SADGURU
RAMALINGESHWARA MAHASWAMIGALU
KANIVE BILACHI
CHANNAGIRI TALUK
DAVANGERE DISTRICT - 577 213
6. SRI. SHIVAYOGISWARA SHIVAACHARYA
MAHASWAMIGALU
SRI. RAMALINGESHWARA MUTT
HARANAHALLI, SHIMOGA TALUK
SHIMOGA DISTRICT - 573 122
7. SRI. SHA. BRA. CHANDRAMOULISWARA
SHIVAACHARYA SWAMIGALU
MATADHIPATI
SRI. RAMALINGESHWARA MUTT
HARANAHALLI, SHIMOGA TALUK
SHIMOGA DISTRICT - 573 122
-3-
8. SRI. G.R. GURUMUTT SARVADHIKARI
SRI. RAMALINGESHWARA MUTT
HARANAHALLI, SHIMOGA TALUK
SHIMOGA DISTRICT - 573 122
9. SRI. MADHUMANAND SWAMIJI
KARADHYAKSHSARU
SRI RAMALINGESHWARA MUTT
HARANAHALLI SHIMOGA TALUK
SHIMOGA DISTRICT - 573 122
10 . SRI JNANAPRAKASH GOYAL
MR. GOYAL ESTATE, NARANG CHAMBERS
N R ROAD BANGALORE - 560 002
11 . SRI. SRI. SRI. MALLIKARJUNA
SHIVACHARYA MAHASWAMIGALU
MATHADIPATHI AND SARVADHIKARI OF
SRI RAMALINGESHWARA MUTT
SRI RAMALINGESHWARA MUTT
HARANAHALLI, SHIMOGA TALUK
SHIMOGA DISTRICT - 573122
12 . SRI. SHA. BRA. VISHWARADYA
SHIVACHARYA SWAMIGALU
AGED ABOUT 49 YEARS
MATHADIPATHI OF
SRI. RAMALINGESHWARA MUTT
HARANAHALLI, SHIMOGA TALUK
SHIMOGA DISTRICT - 573 122
...RESPONDENTS
(BY SRI. UDAYA HOLLA, SENIOR ADVOCATE, FOR
SRI. M.J. ALVA, ADVOCATE FOR R3)
THIS MFA IS FILED U/S 54(1) OF LAND ACQUISITION
ACT AGAINST THE JUDGMENT AND AWARD DATED:
04.09.2021 PASSED IN LAC NO.51/2014 ON THE FILE OF THE
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II ADDITIONAL CITY CIVIL AND SESSIONS JUDGE,
BENGALURU, (CCH NO.17), PARTLY ALLOWING THE
REFERENCE PETITION U/S.30 AND 31(2) OF LAND
ACQUISITION ACT AND ETC.
THIS MFA COMING ON FOR ORDERS, THIS DAY,
P.S.DINESH KUMAR J., DELIVERED THE FOLLOWING:
JUDGMENT
Sri.Adinarayan, learned advocate for the appellant
submits that this appeal is presented by GPA holder of the
Mutt. Mutt has already filed MFA No.7038/2021.
Accordingly, he does not press this appeal. He has filed
memo to this effect. Same be kept in record.
Submission is placed on record.
Appeal is dismissed as not pressed.
Sd/-
JUDGE
Sd/-
JUDGE
NS
