Sri.Ashokappa S/O Mahadevappa ... vs Smt.Manjula W/O Prabhu ...
2022 Latest Caselaw 1866 Kant

          IN THE HIGH COURT OF KARNATAKA
                  DHARWAD BENCH

      DATED THIS THE 7TH DAY OF FEBRUARY, 2022

                      PRESENT

 THE HON'BLE Dr.JUSTICE H.B.PRABHAKARA SASTRY

                        AND

        THE HON'BLE MR. JUSTICE S. RACHAIAH

                RFA NO.100394/2019
BETWEEN:
SRI.ASHOKAPPA
S/O MAHADEVAPPA ORAGONDAR
AGE: 53 YEARS,
OCC: AGRICULTURE,
R/O: BASAVANAGUDI NAGAR,
KANCHAGAR ONI,
DEVARAAGUDDA ROAD,
RANEBENNUR,
DIST: HAVERI-581115.                 ... APPELLANT

(BY SRI.S.R.HEGDE, ADVOCATE)

AND
1.    SMT.MANJULA
      W/O PRABHU GUDDADGOLI
      AGE 37 YEARS,
      OCC: HOUSEHOLD WORK,
      R/O RANEBENNUR,
      TQ: RANEBENNUR,
      DIST: HAVERI-581115.

2.    SMT.VIJAYA
      W/O RAJU GUDAGATTI
                                 RFA NO.100394/2019

                        2


     AGE: 35 YEARS,
     OCC: AGRICULTURE,
     R/O: CHIKKAMAGANUR,
     TQ: RANEBENNUR,
     DIST: HAVERI-581115.

3.   KUMAR KISHOR
     S/O RAJU GUDAGATTI
     AGE: 15 YEARS,
     OCC: STUDENT,
     R/O: CHIKKAMAGANUR,
     TQ: RANEBENNUR,
     DIST: HAVERI-581115.
     (SINCE MINOR, NATURAL MOTHER
     RESPONDENT No.2 SMT.VIJAYA

4.   SRI.CHANNABASAPPA
     S/O BASAVANNEPPA GUDAGATTI
     AGE: 33 YEARS,
     OCC: AGRICULTURE,
     R/O: CHIKKAMAGANUR,
     TQ: RANEBENNUR,
     DIST: HAVERI-581115.

5.   SMT.SUSHILA
     W/O GADIGEPPA PATIL
     AGE: 58 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O: HIREMORAB, TQ: HIREKERUR,
     DIST: HAVERI-581111.

6.   SMT.ANUSHAYYA @ LEELA
     W/O VEERUPAKSHAPPA
     KYATAPPANAVAR,
     AGE: 52 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O: HIREMORAB,
     TQ: HIREKERUR,
     DIST: HAVERI-581111.
                                  RFA NO.100394/2019

                          3


7.   SRI.BASAVANNEPPA
     S/O MAHADEVAPPA ORAGONDAR
     AGE: 63 YEARS,
     OCC: AGRICULTURE,
     R/O: SIDDESHWARA
     MARAKHANDESHWARA TEMPLE,
     RANEBENNUR NAGAR,
     TQ: RANEBENNUR,
     DIST: HAVERI-581115.

8.   SRI.MANJAPPA
     S/O BASAVANNEPPA ORAGONDAR
     AGE: 63 YEARS,
     OCC: AGRICLTURE,
     R/O: SIDDESHWARA
     MARAKHANDESHWARA TEMPLE,
     RANEBENNUR NAGAR,
     TQ: RANEBENNUR,
     DIST: HAVERI-581115.
                                      .....RESPONDENTS

(BY SRI.N.R.KUPPELUR, ADV. FOR C/R1 AND R6;
R2 SERVED, R3 IS MINOR REP. BY R2,
R4,R5, R7 AND R8 ARE SERVED)

     THIS REGULAR FIRST APPEAL IS FILED UNDER SEC. 96
OF CPC., AGAINST THE JUDGMENT AND DECREE
DTD:18.3.2019 PASSED IN O.S.NO.122/2013 ON THE FILE
OF THE III ADDITIONAL SENIOR CIVIL JUDGE AND JUDICIAL
MAGISTRATE     FIRST   CLASS,  RANEBENNUR,     PARTLY
DECREEING THE SUIT FILED FOR PARTITION AND SEPARATE
POSSESSION.

     THIS APPEAL COMING ON FOR ADMISSION THROUGH
PHYSICAL HEARING/VIDEO CONFERENCING HEARING THIS
DAY,    Dr.H.B.PRABHAKARA SASTRY, MADE THE
FOLLOWING:
                                        RFA NO.100394/2019

                                 4


                           ORDER

Called again.

Learned counsel for the appellants who is physically

present before the Court files a memo seeking withdrawal of

this appeal as settled between the parties out of the Court.

In view of the memo and supporting submission, the

appeal stands disposed of as not pressed.

In view of disposal of main appeal, I.A No.2/2019 does

not survive for consideration.

Sd/-

JUDGE

Sd/-

JUDGE

UN