Anwar Pasha S/O Md. Naseeruddin vs Azeez Miyan S/O Abdul Khadar And ...
2022 Latest Caselaw 1697 Kant

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          IN THE HIGH COURT OF KARNATAKA
                  KALABURAGI BENCH

     DATED THIS THE 03RD DAY OF FEBRUARY, 2022

                        BEFORE

        THE HON'BLE MRS. JUSTICE J.M.KHAZI

              MFA No.201527/2021 (MV)

BETWEEN:

ANWAR PASHA S/O MD. NASEERUDDIN
AGE. 25 YEARS, OCC. COOLIE (NOW NIL),
R/O. H.NO. 5-1469, NEAR KCT COLLEGE,
KHAMAR ISLAM COLONY, RING ROAD,
KALABURAGI.
                                        ...APPELLANT

(BY SMT.SRIDEVI J.TUPPAD, ADVOCATE)

AND
1.     AZEEZ MIYAN S/O ABDUL KHADAR
       AGE. MAJOR, OCC. OWNER OF VEHICLE,
       R/O. E/53893/24/A, NEW RAHHEMAT NAGAR,
       KALABURAGI.

2.     VIRUPANNA S/O KALLAPPA
       AGE. MAJOR, OCC. OWNER OF VEHICLE,
       R/O. NETAJI ONI, DEVADURGA,
       TQ. DEVADURGA, DIST. RAICHUR-584101.

3.     RELIANCE GENERAL INSURANCE CO. LTD.,
       THROUGH ITS MANAGER,
       III FLOOR, ASIAN PLAZA,
       S.V. PATEL CHOWK,
       MAIN ROAD, KALABURAGI.
                                        .....RESPONDENTS
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   THIS MFA FILED U/S. 173(1) OF MV ACT, PRAYING TO CALL
FOR RECORDS AND MODIFY THE JUDGMENT AND AWARD
DATED     04.08.2021   ENHANCE     THE    COMPENSATION
RS.9,82,850/- AS PRAYED BY THE APPELLANT HEREIN
MVC.NO.148/2018 BY THE COURT OF III ADDL. SENIOR CIVIL
JUDGE & MACT AT KALABURAGI BY ALLOWING THE APPEAL
AND ETC.

     THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:-

                      JUDGMENT

Learned counsel appearing for the appellant has

filed a memo seeking withdrawal of the appeal.

In view of the same, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

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