Mustaq Ahmed S/O Alha Baksh vs Smt Mamtaz W/O Mustaq Ahmed
2022 Latest Caselaw 11470 Kant

                                                 -1-




                                                        CRL.P No. 102008 of 2022




                       IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                              DATED THIS THE 22ND DAY OF AUGUST, 2022

                                               BEFORE
                                 THE HON'BLE MS. JUSTICE J.M.KHAZI
                            CRIMINAL PETITION NO. 102008 OF 2022 (482-)
                       BETWEEN:

                       MUSTAQ AHMED S/O ALHA BAKSH,
                       AGED ABOUT 46 YEARS, OCC: COOLIE,
                       R/O: KANCHAGAR ONI,
                       TALUK: HANGAL - 581104,
                       DIST: HAVERI.

                                                                   ...PETITIONER
                       (BY SRI. VIJAY S CHINIWAR, ADVOCATE)
                       AND:

                       1.   SMT MAMTAZ W/O MUSTAQ AHMED
                            AGED ABOUT 42 YEARS, OCC: TAILORING,
                            R/O. C/O: ABDUL MAJID KHAN,
                            KARGADDE, GOODLUCK ROAD,
                            ABUD UBEDA MASJID, BHATKAL - 581320.
                            DIST: UTTAR KANNADA.
ANNAPURNA
CHINNAPPA              2.   KUM AFTAB AHAMDED S/O MUSTAQ AHMED
DANDAGAL
                            AGED ABOUT 22 YEARS, OCC STUDENT,
Digitally signed by
ANNAPURNA
CHINNAPPA DANDAGAL          R/O. C/O: ABDUL MAJID KHAN,
Location: HIGH COURT

                            KARGADDE, GOODLUCK ROAD,
OF KARNATAKA,
DHARWAD BENCH,
DHARWAD.


                            ABUD UBEDA MASJID, BHATKAL - 581320.
                            DIST: UTTAR KANNADA.

                       3.   KUMARI AFREEN BANU D/O MUSTAQ AHMED
                            AGED ABOUT 19 YEARS, OCC: STUDENT,
                            R/O. C/O: ABDUL MAJID KHAN,
                                -2-




                                     CRL.P No. 102008 of 2022


     KARGADDE, GOODLUCK ROAD,
     ABUD UBEDA MASJID, BHATKAL - 581320.
     DIST: UTTAR KANNADA.

4.   KUMARI FAITHMA D/O MUSTAQ AHMED
     AGED ABOUT 17 YEARS, OCC: STUDENT,
     RESPONDENT NO. 4 IS MINOR REPRESENTED BY
     NATURAL GUARDIAN MOTHER PETITIONER NO. 1
     R/O. C/O: ABDUL MAJID KHAN,
     KARGADDE, GOODLUCK ROAD,
     ABUD UBEDA MASJID, BHATKAL - 581320.
     DIST: UTTAR KANNADA.

                                               ...RESPONDENTS
      THIS CRIMINAL PETITION IS FILED U/S 482 OF CR.P.C.,
SEEKING TO QUASH THE JUDGMENT AND ORDER DATED
20.09.2021 IN CRIMINAL REVISION PETITION NO.46/2019
PASSED BY THE II ADDITIONAL DISTRICT AND SESSIONS
JUDGE,      UTTAR   KANNADA,   KARWAR,   AND   CONFIRM   THE
JUDGMENT AND ORDER DATED 17.11.2018 PASSED BY THE
PRINCIPAL CIVIL JUDGE AND JMFC, BHATKAL IN CRIMINAL
MISC.NO.109/2016.

      THIS PETITION COMING ON FOR ORDER THIS DAY. THE
COURT MADE THE FOLLOWING.

                           ORDER

Learned counsel for the petitioner has filed a memo

seeking conversion of this petition into Criminal Revision

Petition.

CRL.P No. 102008 of 2022

In view of the same, permission is granted.

Accordingly, this petition is disposed off for statistical

purpose.

Office is directed to register this case as Criminal

Revision Petition.

SD/-

JUDGE

AC