Citation : 2021 Latest Caselaw 3371 Kant
Judgement Date : 22 September, 2021
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 22nd DAY OF SEPTEMBER, 2021
PRESENT
THE HON'BLE MR. JUSTICE P.B.BAJANTHRI
AND
THE HON'BLE MR. JUSTICE M.G.S. KAMAL
WRIT APPEAL NO.100021/2015 (SC/ST)
BETWEEN:
SMT.NEELAVVA W/O.VASANTH
@ YESHWANTHAPPA KALE
SINCE DECEASED BY HER LRS
1. SATHVEERAPPA S/O VASANTH @
YESHWANTHAPPA KALE
AGE: 60 YEARS, R/O.NEAR CHURCH
RANEBENNUR TALUK,
HAVERI, DIST: HAVERI.
2. SHIVARUDRAPPA S/O VASANTH
@ YESHWANTHAPPA KALE
AGE: 53 YEARS,
R/O. RANEBENNUR TALUK, HAVERI,
HAVERI DIST.
3. ANANDAPPA S/O VASANTH
@ YESHWANTHAPPA KALE
AGE: 50 YEARS, RANEBENNUR TALUK,
HAVERI, HAVERI DIST.
4. PRAKASH S/O VASANTH
@ YESHWANTHAPPA KALE
AGE: 47 YEARS, RANEBENNUR TALUK,
HAVERI, DIST: HAVERI.
2
5. SHARADAVVA D/O VASANTH
@ YESHWANTHAPPA KALE
AGE: 68 YEARS, OCC: HOUSE WORK,
R/O. RANEBENNUR TALUK,
HAVERI, DIST: HAVERI
6. NIRAMLA D/O VASANTH
@ YESHWANTHAPPA KALE
AGE: 57 YEARS, OCC: SERVICE,
R/O. RANEBENNUR TALUK,
HAVERI, DIST: HAVERI
7. SHASHIKALA D/O VASANTH
@ YESHWANTHAPPA KALE
AGE: 45 YEARS, OCC: HOUSE WORK,
R/O. RANEBENNUR TALUK,
HAVERI, DIST: HAVERI
...APPELLANTS
(By Sri. SADASHIV S PATIL, ADVOCATE)
AND
1. THE DEPUTY COMMISSIONER
HAVERI DISTRICT, HAVERI.
2. THE ASSISTANT COMMISSIONER
HAVERI, DISTRICT: HAVERI.
3. THE REVENUE INSPECTOR
MEDLERI VILLAGE,
TALUK: RANEBENNUR,
DIST: HAVERI.
4. CHIKAPPA S/O SANNANINGAPPA GONNER
AGE: 78 YEARS,OCC: AGRICULTURE,
R/O.MEDLERI VILLAGE,
TALUKA: RANBENNUR, DISTRICT: HAVERI.
5. NINGAPPA S/O.DODDAPPA HONNATHI
AGED ABOUT 70 YEARS,
3
OCC: AGRICULTURE, R/AT MEDLERI VILLAGE,
TALUK: RANEBENNUR, DIST: HAVERI
6. NAGAPPA S/O.DODDAPPA HONNATHI
AGED ABOUT 58 YEARS,
OCC: AGRICULTURE, R/O. MEDLERI VILLAGE,
TALUK RANEBENNUR, DIST: HAVERI
HONNESHAPPA
S/O.BHIMAPPA GANGOCHI
SINCE DECEASED BY HIS LRS
7. SMT.GANGAMMA
W/O.HONNESHAPPA GANGOCHI
AGE: 76 YEARS, OCC: HOUSE WORK,
R/O. MEDLERI VILLAGE,
TALUK: RANEBENNUR, DIST: HAVERI.
8. SUBHAS S/O.HONNESHAPPA GANGOCHI
AGE 51 YEARS, OCC: AGRICULTURE,
R/AT MEDLERI VILLAGE,
TALUK: RANEBENNUR DIST: HAVERI
9. SHRI.BHIMAPPA
S/O.HONNESHAPPA GANGOCHI,
AGE: 49 YEARS, OCC: AGRICULTURE,
R/O.MEDLERI VILLAGE,
TALUK:RANEBENNUR, DIST: HAVERI.
10 . HONNAPPA
S/O.HONNESHAPPA GANGOCHI
AGE: 47 YEARS,OCC: AGRICULTURE,
R/O.MEDLERI VILLAGE, TALUK RANBENNUR
DIST: HAVERI.
11 . SMT.DURGAVVA
W/O.LAKAMAPPA BADAPPALAVAR
AGE:57 YEARS, OCC:AGRICULTURE,
R/AT MEDLERI VILLAGE,
TALUK RANEBENNUR, DIST HAVERI.
4
12 . SMT.RATANAVVA
W/O.B.S.KARIBASAPPA
AGE: 55 YEARS,OCC:AGRICULTURE,
R/O.KUNCBELAKERE, TALUKA
HARIHAR, DIST: DAVANGERE.
13 . SMT.CHAMPAKKA
W/O.B.S.HONNAPPA
AGE: 53 YEARS,OCC: AGRICULTURE,
R/O.HARIHAR,TALUKA HARIHAR,
DIST: DAVANGERE.
14 . MARUTI S/O SIDDAPPA PUJAR
AGED ABOUT 52 YEARS,
OCC:AGRICULTURE,
R/AT MEDLERI VILLAGE, TALUK RANEBENNUR,
DIST HAVERI.
15 . SIDDAPPA S/O BARMAPPA VYAPARI
AGED ABOUT 74 YEARS,
OCC:AGRICULTURE,
R/AT MEDLERI VILLAGE, TALUK RANEBENNUR,
DIST HAVERI
16 . GANGADHARAPPA
S/O NEELAPPA KODLIAVAR
AGED ABOUT 62 YEARS,
OCC:AGRICULTURE,
R/AT MEDLERI VILLAGE, TALUK RANEBENNUR,
DIST HAVERI.
...RESPONDENTS
(By Sri.G.K.HIREGOUDAR, GOVT ADV FOR R1-R3;
SRI.AVINASH BANAKAR, ADV. FOR R4-6; R9, 10, R14-16;
NOTICE TO R7, R8, R11-13 ARE SERVED)
THIS WRIT APPEAL IS FILED U/S.4 OF THE KARNATAKA
HIGH COURT ACT, 1961, PRAYING TO SET ASIDE THE ORDER
PASSED IN WRIT PETITION NO.14199/2005 DATED
17.09.2014.
5
THIS APPEAL COMING ON FOR HEARING, THIS DAY,
P.B.BAJANTHRI, J., DELIVERED THE FOLLOWING:
JUDGMENT
Matter called twice. None appears for the appellants.
Even on 08.09.2021, there is no representation.
Having regard to the fact that the matter is of the year
2015, writ appeal stands dismissed for non-prosecution.
Sd/-
JUDGE
Sd/-
JUDGE
KGK
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