Ningappa Shiddappa Lagamannavar ... vs Yallappa Rudrappa Hosur
2021 Latest Caselaw 3700 Kant

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              IN THE HIGH COURT OF KARNATAKA
                      DHARWAD BENCH

          DATED THIS THE 09TH DAY OF NOVEMBER 2021

                           BEFORE

       THE HON'BLE MR. JUSTICE HEMANT CHANDANGOUDAR

                    R.S.A.NO.6073 OF 2012

BETWEEN

1.    NINGAPPA SHIDDAPPA LAGAMANNAVAR
      BY HIS LRS,

1A.   SMT. MAREWWA
      W/O NINGAPPA LAGAMANNAVAR,
      AGE: 59 YEARS, OCC: AGRICULTURE,
      R/O: SUTAGATTI VILLAGE,
      TQ: SAUNDATTI,
      DIST: BELGAUM - 591126.

1B.   KALLAPPA S/O NINGAPPA LAGAMANNAVAR,
      AGE: 34 YEARS, OCC: AGRICULTURE,
      R/O: SUTAGATTI VILLAGE,
      TQ: SAUNDATTI,
      DIST: BELGAUM- 591126.

1C.   SANGAPPA NINGAPPA LAGAMANNAVAR,
      AGE: 26 YEARS, OCC: AGRICULTURE,
      R/O: SUTAGATTI VILLAGE,
      TQ: SAUNDATTI,
      DIST: BELGAUM - 591126.

1D.   SMT. FAKKIRAWWA W/O VITHAL M VANNUR,
      AGE: 36 YEARS, OCC: AGRICULTURE,
      R/O: SUTAGATTI VILLAGE,
      TQ: SAUNDATTI,
      DIST: BELGAUM- 591126.

1E.   NINGAWWA D/O NINGAPPA LAGAMANNAVAR,
      AGE: 26 YEARS, OCC: HOUSEHOLD,
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      R/O: SUTAGATTI VILLAGE,
      TQ: SAUNDATTI,
      DIST: BELGAUM - 591126.

1F.   AKKAWWA
      D/O NINGAPPA LAGAMANNAVAR,
      AGE: 28 YEARS, OCC: HOUSEHOLD,
      R/O: SUTAGATTI VILLAGE,
      TQ: SAUNDATTI,
      DIST: BELGAUM-591126.
                                                    ...APPELLANTS

(BY SRI. CHANDRAGOUD S. SANGANNAVAR, ADV., (ABSENT))

AND

1.    YALLAPPA RUDRAPPA HOSUR,
      AGE: 65 YEARS, OCC: AGRICULTURE,
      R/O: ASUNDI, TQ: SAUNDATTI,
      DIST: BELGAUM - 591126.

2.    LATHA W/O MALLAPPA DALAVAI,
      AGE: 33 YEARS, OCC: AGRICULTURE,
      R/O: SUTAGATTI VILLAGE,
      TQ: SAUNDATTI, DIST: BELGAUM-591126.

                                                ...RESPONDENTS

(BY SRI. SHILA BELLIKATTI, ADV., FOR R2;
R1- NOTICE SERVED)


      THIS RSA IS FILED UNDER SECTION 100 OF CPC, 1908,
AGAINST THE JUDGMENT AND DECREE DATED 21.06.2012 PASSED IN
R.A.NO.866/2009 ON THE FILE OF THE II-ADDITIONAL DISTRICT AND
SESSIONS JUDGE AT BELGAUM, DISMISSING THE APPEAL FILED
AGAINST THE JUDGMENT DATED 04.08.2009 AND THE DECREE
PASSED IN O.S.NO.82/2005 ON THE FILE OF THE CIVIL JUDGE
(SR.DN)   SAUNDATTI,    DISMISSING     THE   SUIT    FILED   FOR
DECLARATION.
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      THIS RSA COMING ON FOR ADMISSION THIS DAY, THE COURT
DELIVERED THE FOLLOWING:


                          JUDGMENT

On 28.09.2021 and on 26.10.2021 the learned counsel for

the appellants remained absent. Today also the counsel for

appellants has remained absent. There is no representation.

Hence, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE yan