Karnataka High Court
Chandrashekhar S/O Sangappa ... vs Shankarappa S/O Fakirappa ... on 26 July, 2021
Author: Hanchate Sanjeevkumar
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH AT DHARWAD
DATED THIS THE 26TH DAY OF JULY, 2021
BEFORE
THE HON'BLE MR.JUSTICE HANCHATE SANJEEVKUMAR
RSA NO.100208 OF 2015(PAR & SEP.POSS.)
B ETWEEN
CHANDRASHEKHAR S/O SANGAPPA B ARIGIDAD,
AGE:77 YEARS, OCC:COOLIE,
R/O:B ASAVESHWAR NAGAR, GADAG.
TQ AND DIST: GADAG.
...APPELLANT
(B Y SMT .SHASHIKALA L DESAI, ADV.)
AND
1 . SHANKARAPPA S/O FAKIRA PPA ALADKATT I,
AGE:50 YEARS, OCC:B USINESS,
2 . BASAVARAJ S/O FAKIRA PPA ALADKATTI,
AGE: 43 YEARS, OCC: B U SINESS,
B OTH ARE R/ O: BASAVESHWAR NAGAR,
GADAG, TQ AND DIST: GADAG- 582101
3 . SHIVALEELA W/O MAHESH KERU R
AGE: 40 YEARS, OCC: HOU SEHOLD WORK,
R/O: ISHWAR NAG AR, HUBLI-580026
4 . BALACHANDRA S/O FAKIRA PPA AL ADAKAT TI
AGE: 37 YEARS, OCC: HOU SEHOLD WORK,
R/O: BASAVESHWAR NAGAR, GADAG,
TQ AND DIST: GADAG-582101
5 . IRANNA S/O FAKIRAPPA ALADKAT TI
AGE: 34 YEARS, OCC: B U SINESS,
R/O: BASAVESHWAR NAGAR, GADAG,
TQ AND DIST: GADAG-582101
2
6 . MANOHAR
S/O CHANNAPPA HU LKOTI
AGE: 63 YEARS, OCC: PRIVAT E SAER VICE,
R/O: BASAVESHWAR NAGAR, GADAG,
TQ AND DIST: GADAG-582101
7 . PREMALEELA
W/O SHRISHA ILAP PA MOORKHANDI
AGE: 31 YEARS,OCC: HOU SEHOLD WORK,
R/O: SHIGLI,TQ: SHIRAHATT I,
DIST : GADAG- 582120
(RE SP O N D EN T N O .1 ,2 ,3 ,5 A ND 7 A RE
L RS OF P LAI N TI F F N O .1 F A KI RAP P A AL A D K ATT I )
8 . KOTTU RBASAPPA
S/O SADASHIVA PP A SHETTAR
AGE: 75 YEARS, OCC: NIL,
R/O: BASAVESHWAR NAGAR,
NEAR KAT TIB ASAVESHWAR T EMPLE, GADAG
TQ. & DIST.GADAG-582101
9 . RANGAPPA HUGAR
AGE: 70 YEARS, OCC: B U SINESS,
R/O: KHADI KENDRA, NEAR
KAT TIB ASAVESHWAR T EMPLE,GADAG
TQ. & DIST.GADAG-582101
10 . LAX MIB AI
W/O SOMASHEKHA R B ARIGIDAD
AGE: 55 YEARS,OCC: HOU SEHOLD WORK,
R/O: YACHCHALAGAR ONI,
B ASAVESHWAR NAGAR, GADAG.
TQ. & DIST.GADAG-582101
11 . SUMATI
D/O SOMASHEKHA R B ARIGIDAD
AGE: 27 YEARS,OCC: HOU SEHOLD WORK,
R/O: YACHCHALAGAR ONI,
B ASAVESHWAR NAGAR, GADAG.
TQ. & DIST.GADAG-582101
12 . SAROJA
D/O SOMASHEKHA R B ARIGIDAD
AGE: 23 YEARS, OCC: HOU SEHOLD WORK,
R/O: YACHCHALAGAR ONI,
3
B ASAVESHWAR NAGAR, GADAG.
TQ. & DIST.GADAG-582101
RESPONDENT NOS.10,11 AND 12
ARE LRS OF DEFENDANT NO.4.
13 . SANTOSH HIT TALAMANI
AGE: 40 YEARS, OCC: NOT KNOWN,
R/O: YACHCHALAGAR ONI,
B ASAVESHWAR NAGAR, GADAG.
TQ. & DIST.GADAG-582101
...RESPONDENTS
(B Y SRI.J.S.SHETTY, ADV. FOR R1)
(R3, R4, R5, R7, R8 & R10 AE SERVED)
(APPEAL AGA INST R11, R12 & R13-D ISMISS ED)
(APPEAL IS AB ATED AGAINST R2, R6 AND R9)
THIS RSA IS FILED U /S.100 OF CPC, PRAYING TO
ALLOW TH IS REG ULAR SECOND APPEAL B Y SETTING
ASIDE THE JU DG MENT AND DECREE PASSED B Y FAST
TRACK COU RT AT GADAG IN R.A.NO.53/ 2010 DAT ED
05. 09.2 012 IN CONFIRMING T HE JUDGMENT AND
DECREE PASSED B Y T HE ADDL. CIV IL JUDGE (SR.DN.)
GADAG IN O.S.NO.256/ 2002 DATED 18.01.2008, IN
THE ENDS OF JU STICE.
THIS A PPEAL COMING ON FOR ORDER S THIS DAY ,
THE COU RT DELIVERED THE FOLLOWING:
4
: ORDER :
Learned counsel for the appellant has
filed a memo for withdrawal of appeal stating
that both appellant and respondents have
compromised the matter themselves and now
the dispute is concluded. Therefore, he prays
to dispose of the appeal as not pressed as
well as withdrawn.
2. Memo is placed on record.
3. In view of the memo, appeal is
dismissed as withdrawn.
Sd/-
JUDGE
Hmb
