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Smt. Ratnavva W/O Vijaykumar ... vs Shri. Nandeppa Chanabasappa ...
2021 Latest Caselaw 408 Kant

Citation : 2021 Latest Caselaw 408 Kant
Judgement Date : 7 January, 2021

Karnataka High Court
Smt. Ratnavva W/O Vijaykumar ... vs Shri. Nandeppa Chanabasappa ... on 7 January, 2021
Author: Ravi.V.Hosmani
           IN THE HIGH COURT OF KARNATAKA
                   DHARWAD BENCH

      DATED THIS THE 07TH DAY OF JANUARY, 2021

                         BEFORE

       THE HON'BLE MR.JUSTICE RAVI V.HOSMANI


       REGULAR SECOND APPEAL No.100052/2018

BETWEEN:

SMT. RATNAVVA W/O. VIJAYKUMAR MAHAJAN,
AGE 52 YEARS, OCC: HOUSEHOLD,
R/O. H.NO.169, PATIL GALLI,
NEAR KESHAVANATH MANDIR,
SANGLI - 416416, MAHARASHTRA STATE.

                                                ... APPELLANT

(SRI. MRUTYUNJAYA TATA BANGI, ADVOCATE FOR APELLANT)

AND

1.    SHRI. NANDEPPA CHANABASAPPA MYAGERI,
      AGE 37 YEARS, OCC: AGRICULTURE,
      R/O. ALLAPUR - 581117,
      TALUKA: KUNDGOL, DIST. DHARWAD.

2.    SMT. NEELAVVA W/O. CHANABASAPPA MYAGERI,
      AGE 62 YEARS, OCC: AGRI & HOUSEHOLD,
      R/O. ALLAPUR - 581117,
      TALUKA : KUNDGOL, DIST. DHARWAD.

3.    SHRI. ISHWARAPPA S/O. NANDEPPA MYAGERI,
      AGE 68 YEARS, OCC: AGRICULTURIST,
                            2




     R/O. ALLAPUR - 581117,
     TALUKA : KUNDGOL, DIST. DHARWAD.

     GURUSIDDAPPA SHIVAPPA MYAGERI,
     SINCE DECEASED BY HIS L.RS.

4.   SMT. SHANTAVVA W/O. GURUSIDDAPPA MYAGERI,
     AGE 68 YEARS, OCC: HOUSEWIFE,
     R/O. ALLAPUR - 581117,
     TALUKA : KUNDGOL, DIST. DHARWAD.

     SMT. BASAVVA W/O. VIJAYAKUMAR KATTI,
     SINCE DECEASED BY HER L.RS.

5.   KUMARI VARSHA D/O. VIJAYKUMAR KATTI,
     AGE 18 YEARS, OCC: STUDENT,
     R/O. HUDCO COLONY,
     SIDDALINGESHWAR NAGAR,
     GADAG - 582101.

6.   KUMAR VARUN S/O. VIJAYKUMAR KATTI,
     AGE 17 YEARS, OCC: STUDENT,
     R/O. HUDCO COLONY,
     SIDDALINGESHWAR NAGAR,
     GADAG - 582101.

     RESPONDENT NO.6 BEING MINOR
     REPRESENTED BY THEIR NATURAL FATHER
     VIJAYKUMAR ISHWARAPPA KATTI,
     AGE 47 YEARS, OCC: AGRI & BUSINESS,
     R/O. HUDCO COLONY,
     SIDDALINGESHWAR NAGAR,
     GADAG - 582101.

7.   SHRI. HANUMANTH S/O. GURUSIDDAPPA MYAGERI
     AGE 40 YEARS, OCC: AGRICULTURE,
     R/O. ALLAPUR - 581117,
     TALUKA: KUNDGOL, DIST. DHARWAD.
                                  3




8.   SHRI. SHIVANAND S/O. GURUSIDDAPPA MYAGERI,
     AGE 40 YEARS, OCC: AGRICULTURE,
     R/O. ALLAPUR - 581117.
     TALUKA : KUNDGOL, DIST. DHARWAD.

9.   SHRI. CHIDANAND S/O. GURUSIDDAPPA MYAGERI,
     AGE 39 YEARS, OCC: AGRICULTURE,
     R/O. ALLAPUR - 581117,
     TALUKA : KUNDGOL, DIST. DHARWAD.


                                                  ... RESPONDENTS

(SRI. B.D.HEGDE, ADVOCATE FOR C/R1 & 2;
SRI. S.C.BHUTI, ADVOCATE FOR R3;
R4, R7 & R9 ARE SERVED)


     THIS RSA IS FILED UNDER SECTION 100 READ WITH ORDER
42 RULE 1 OF CPC, 1908, AGAINST THE JUDGMENT AND DECREE
DATED 10.11.2017 PASSED IN R.A.NO.112/2016 ON THE FILE OF
THE SENIOR CIVIL JUDGE AND JUDICIAL MAGISTRATE FIRST
CLASS, KUNDGOL, ALLOWING THE APPEAL AND SETTING ASIDE
THE JUDGMENT AND DECREE DATED 18.06.2016, PASSED IN
O.S.NO.4/2011 ON THE FILE OF THE CIVIL JUDGE AND JUDICIAL
MAGISTRATE FIRST CLASS, KUNDGOL, DISMISSING THE SUIT
FILED FOR PARTITIO AND SEPARATE POSSESSION.

     THIS RSA COMING ON FOR ORDERS, THIS DAY, THE COURT,
DELIVERED THE FOLLOWING:

                           JUDGMENT

Learned counsel for the appellant has filed a memo stating

that the matter is settled before the Lok Adalath and seeks leave of

this Court to withdraw the appeal.

Learned counsel for the respondents affirms the same.

Taking the memo on record, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

*Svh/-

 
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