Lingabasappa S/O Rudrappa ... vs Basavva W/O Dyamnagouda ...
2021 Latest Caselaw 399 Kant

                            1




           IN THE HIGH COU RT OF KARNATAKA
                   DHARWAD B ENCH


       DATED THIS THE 7 T H DAY OF JANU ARY , 2021


                        PRESENT

T HE HON'B LE MR. J USTICE SREENIV AS HARISH KU MAR

                          AND

          T HE HON'B LE MR. J USTICE P.N.DESAI


        REGULAR FIRST A PP EAL NO.100032/ 2015


B ETWEEN:

LINGAB ASAPPA S/ O RU DRAPPA NEEL AGUND,
AGE: 76 YEARS, OCC: AGRICU LTURE,
R/O. SECTOR NO.38, PLOT NO.42,
NAVANAGAR, B AGALKOTE,
TQ AND DIST: B AGALKOT E.
                                         ...APPELLANT .

(B Y SHRI F V PAT IL, PRUTHVI K S AND NANDISH
PATIL, ADVOCATES.)


AND:

1 .    B ASAVVA
       W/O DYAMNAGOU DA MENASAGI,
       AGE: 77 YEARS,
       OCC: HOUSEHOLD WORK,
       R/O. TAGORE ROA D, GADAG,
       TQ AND DIST : GADAG

2.     PREMAVVA
       W/O LIN GAB ASAPPA NEELAGU ND
       AGE: 58 YEARS,
       OCC: HOUSEHOLD WORK,
       R/O. MENASAGI
                            2




3.     SHIVAKU MAR
       S/O LINGAB ASAPP A NEELAGUND
       AGE: 31 YEARS, O CC: AGRAICULTU RE,
       R/O. MENASAGI

4.     DEEPA W/O JAGAD ISH PAT IL
       AGE: 34 YEARS,
       OCC: HOUSEHOLD WORK,
       R/O. ASU TI

5.     ROO PA W/O LINGA RAJ BELAVATAGI
       AGE: 32 YEARS,
       OCC: HOUSEHOLD WORK,
       R/O. KITTALI, TQ: B ADAMI

6.     SHIVA PPA
       S/O CHANNAPPA NEELAGUND
       SINCE DECEASED B Y HIS LRS.

6A.    SANGAPPA
       S/O SHIVA PPA NEELAGU ND
       AGE: 60 YEARS,
       R/O. MENASAGI, TQ: RON

6B .   PRAB HU
       S/O SHIVA PPA NEELAGU ND
       AGE: 53 YEARS, R/O.
       R/O. MENASAGI, TQ: RON

6C.    MALLIKARJU N
       S/O SHIVA PPA NEELAGU ND
       AGE: 49 YEARS,
       R/O. MENASAGI, TQ: RON

6D.    SU SHILAVVA W/O VEERU PAX AGOU DA
       KHANDAPPA GOU DAR
       AGE: 68 YEARS,
       OCC: HOUSEHOLD WORK,
       R/O. JIGALUR.

6E.    RATNAVVA
       W/O HU LLAPPA CHANDANNAVAR
       AGE: 46 YEARS,
       OCC: HOUSEHOLD WORK,
       R/O. KARKIKATTI, TQ: RON
                              3




7.   SHIVAVVA
     W/O SHIA PU TRAPPA NEELAGU ND
     AGE: 48 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O. MENASAGI, TQ: RON,
     C/O. RAMANNA YALLAPPA TOT AR
     (ASU TI) OF SAVADI, TQ: RON

8.   IRA PPA S/O CHINN APPA NEELAGU ND
     AGE: 58 YEARS, O CC: AGRAICULTU RE,
     R/O. MENASAGI, TQ: RON,

9.   MALLIKARJU N S/O MALLAP PA HANDI
     AGE: MAJOR, OCC: ADVOCATE,
     R/O. BAGALKOTE,
     TQ AND DIST : B AGALKOTE

                                          RESPONDENTS

(B Y SHRI M.C.BANDI, ADVOCATE, FOR R.1;
SHRI M.G.NAGANU RI, ADVOCAT E, FOR R.9;
R.2, R.3, R.4, R.5, R.6B , R.6C, R.6E, R.7 - NOTICE
SERVED, U NREPRESENTED;
R.6A - ACKNOWLEDGEMENT NOT YET RECEIVED;
R.6D - SHARA- REDIRECTED;
R.8 - DECEASED.)


     THIS R EGU LAR FIRST APPEAL IS F ILED UNDER
SECTION 96 REA D WIT H RU LE 41 RULE 1 OF CPC,
PRAYIN G TO SET ASIDE T HE JUDGMENT AND DECREE
DATED 20.11.2014, IN O.S.NO.64/ 2007, PASS ED B Y
SENIOR   CIV IL   J UDGE   AND   JMFC,   RON,   AND   TO
DISMISS THE SU IT , ETC.,.

     THIS A PPEAL COMING ON FOR ORDER S THIS DAY ,
SRI SR EEN IVAS HARISH KUMAR, J, DELIVERED TH E
FOLL OWING:
                                4




                          ORDER

The sole appellant died on 17.9.2018. Since

then app lications to implead his legal

rep resentatives have not b een filed. Therefore

app eal is dismissed as ab ated .

Sd/-

JUDGE

Sd/-

JUDGE Mrk/-