Citation : 2021 Latest Caselaw 1154 Kant
Judgement Date : 18 January, 2021
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 18 T H DAY OF JANUARY, 2021
PRESENT
THE HON'BLE MR.JUSTICE SREENIVAS HARISH KUMAR
AND
THE HON'BLE MR.JUSTICE P.N.DESAI
RFA NO.100404 OF 2017 (PAR & SP)
BETWEEN
1 . SMT. KAMALAVVA W/O. DEVENDRAPPA SHIVALLI,
AGE: 65 YEARS,OCC: HOUSEHOLDWORK,
R/O: SHIDDANPETH, VEERAPUR ONI,
HUBBALLI-580024.
2 . SRI SANJU S/O. DEVENDRAPPA SHIVALLI,
AGE: 42 YEARS,OCC: PRIVATE JOB,
R/O: SHIDDANPETH, VEERAPUR ONI,
HUBBALLI-580024.
3 . SRI KRISHNA S/O. DEVENDRAPPA SHIVALLI,
AGE: 39 YEARS,OCC: AGRICULTURE,
R/O: SHIDDANPETH, VEERAPUR ONI,
HUBBALLI-580024.
4 . SRI. MANJUNATH S/O. DEVENDRAPPA SHIVALLI,
AGE: 37 YEARS,OCC: AGRICULTURE,
R/O: SHIDDANPETH, VEERAPUR ONI,
HUBBALLI-580024.
...APPELLANTS
(BY SRI. NAGPRASAD S KINI, ADV.)
AND
:2:
1 . SHEKAPPA S/O. LESHAPPA SHIVALLI,
AGE: 66 YEARS, OCC: AGRICULTURE & RETIRED SERVANT,
R/O: SHIDDANPETH, VEERAPUR ONI, HUBBALLI,580024,
NOW RESIDING AT BHADRAVATI-577201.
2 . SANKAPPA S/O. LESHAPPA SHIVALLI,
AGE: 64 YEARS,OCC: AGRICULTURE,
R/O: SHIDDANPETH, VEERAPUR ONI,
HUBBALLI-580024.
3 . SMT. SUNDARAVVA
W/O. SOMASHEKHAR KUDARI,
AGE: 72 YEARS,OCC: HOUSEHOLD WORK,
R/O: BADAMINAGAR, KESHWAPUR, HUBBALLI-580024.
4 . SMT. IRAVVA W/O. BASAVARAJ MALAGI,
AGE: 46 YEARS,OCC: HOUSEHOLD WORK,
R/O: SRINIVAS NILAYA, 2ND CROSS, CHATRAROAD,
BYADAGI,TQ: BYADAGI, DIST: HAVERI-581110
5 . SMT. MEENAKSHI W/O. PRAVEEN HEBBALLI,
AGE: 40 YEARS,OCC: HOUSEHOLD WORK,
R/O: DR. PRAVEENKUMAR HEBBALLI,KOULPET,
SAVADATTI, TQ: SAVADATTI,
DIST: BELAGAVI-590006.
6 . SRI ANNAPPA S/O. DYAMANNA KUDARI,
AGE: 60 YEARS,OCC: AGRICULTURE,
R/O: NEKARNAGAR, OLD HUBBALLI,
HUBBALLI-580024.
7 . SRI. NAGARAJ S/O. DYAMANNA KUDARI,
AGE: 56 YEARS,OCC: AGRICULTURE,
R/O: NEKARNAGAR,
OLD HUBBALLI, HUBBALLI-580024
8 . SRI BASAVARAJ S/O. DYAMANNA KUDARI,
AGE: 52 YEARS,OCC: AGRICULTURE,
R/O: NEKARNAGAR, OLD HUBBALLI,
HUBBALLI-580024.
:3:
9 . SMT. PARVATI W/O. SHANKARAPPA SHIVALLI,
AGE: 51 YEARS,OCC: HOUSEHOLD WORK,
R/O: BADAMINAGAR, KESHWAPUR,
HUBBALLI-580024.
10 . SRI PANDURANG S/O PADEYAPPA SHIVALLI,
AGE: 68 YEARS,OCC: AGRICULTURE,
R/O: H.NO. A4//B, CITY TOWN, JAISHREE CIRCLE,
BHADRAVATI,DIST: SHIVAMOGGA-577201.
11 . SRI RAJESH S/O. SHEKHAPPA SHIVALLI,
AGE: 35 YEARS,OCC: PRIVATE JOB,
R/O: SIDDANPET, VEERAPUR ONI,
HUBBALLI,NOW AT BHADRAVATI,
DIST: SHIVAMOGGA.
12 . SRI RAJENDRA S/O. SHEKHAPPA SHIVALLI,
AGE: 33 YEARS,OCC: PRIVATE JOB,
R/O: SIDDANPET, VEERAPUR ONI,
HUBBALLI,NOW AT BHADRAVATI,
DIST: SHIVAMOGGA- 577201.
...RESPONDENTS
THIS APPEAL IS FILED UNDER SECTION 96 OF CPC
PAYING TO SET ASIDE THE JUDGMENT AND DECREE
DATED 09.08.2017 PASSED IN OS.NO.21/2015 BY THE II
ADDITIONAL SENIOR CIVIL JUDGE, HUBBALLI PARTLY
DECREEING THE SUIT FILED FOR PARTITION AND
SEPARATE POSSESSION.
THIS APPEAL COMING ON FOR ORDERS THIS DAY,
SREENIVAS HARISH KUMAR J., PASSED THE
FOLLOWING:
:4:
ORDER
Office has raised the objections with regard to
maintainability of the appeal in the High Court, in view of
valuation of the plaintiffs' share in the suit.
2. The appellants' counsel submits that in the suit
filed by the plaintiffs, the plaintiffs' share in the property
for the purpose of jurisdiction was valued at Rs.7,00,000/-.
In view of this, the appellants should have approached the
District Court.
3. We uphold the office objections. Appellants are
permitted to withdraw the appeal from this Court and
present it before the jurisdictional District Court. Registry is
directed to return the appeal memo and other documents
filed by the appellants by keeping photo copies of the same.
4. If the appeal is presented before the jurisdictional
Court within 30 days from today, li mitation will be saved.
Sd/-
JUDGE
Sd/-
JUDGE VB/-
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