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Jharkhand High Court
Sunil Kumar Pandey vs The State Of Jharkhand on 20 March, 2026
Author: Ananda Sen
Bench: Ananda Sen
2026:JHHC:7846
IN THE HIGH COURT OF JHARKHAND AT RANCHI
WP(S) No.1846 of 2026
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1.Sunil Kumar Pandey, S/o Dina Nath Pandey aged about 37
Years, R/o Vill. - Pandeypur, PO + PS-Durgaganj, Sant Ravidas
Nagar, Uttar Pradesh- 221404, Enr. No. UP08629/2018.
2.Jitendra Singh, S/o Bramdev Singh, aged about 40 Years, R/o
Vill.-Sohasa, PO + PS-Pipraich, District-Gorakhpur, Uttar
Pradesh-273152, Enr. No. UP02434/2011.
3. Mohini, Wife of Shiva Nand Yadav, aged about 40 Years, R/o
Vill.- Uttom Giri Ki Chakiya, Bahmalpur, PO + PS-Phaphamau,
District-Allahabad, Uttar Pradesh-211013, Enr. No.
UP06312/2011.
4.Angad Tiwari, S/o Raghuvans Tiwari, aged about 40 Years,
R/o Vill.-73/J Mahuee Sudharpur, Shivaji Nagar, 2, Bargo, PO +
PS-Shivpuri New Colony, District-Gorakhpur, Uttar Pradesh-
273016, Enr. No. UP06912/2013.
5.Parmod Kumar, S/o Hare Ram Thakur, aged about 37 Years,
R/o Vill.Shripur Hati, PO PS-Shripur Hati, District-Madhubani,
Bihar, 847212, Enr. No.BR1002/2013.
6. Anjani Kumar Mishra, S/o Upendra Mishra, aged about 37
Years, R/o Vill. -Bharsar Milki, Mafi Dubhar, Bhelsharh, PO + PS-
Bharsar, District-Ballia, Uttar Pradesh-277401, Enr. No.
UP06762/2011.
7. Chandra Bali Verma, S/o Ram Surat Verma, aged about 39
Years, R/o Vill.- Pakheri, PO + PS- Pakheri, District-Basti, Uttar
Pradesh-272155, Enr. No. UP 10150/2012.
8. Vikas Singh, S/o Shri Shitla Singh, aged about 38 Years, R/o
Vill.- Kothiyar Road, Patti, PO + PS- Patti, District-Pratapgarh,
Uttar Pradesh-230135, Enr. No. UP06223/2019.
9. Hari Kant Yadava, S/o at Dayaram Yadava, aged about 36
Years, R/o Vill.-Shukul Umari, PO + PS - Umari, District-
Sultanpur, Uttar Pradesh-222303, Enr. No. UP09138/2015.
10. Saurbha Kumar Tripathi, S/o Gopal Tripathi, aged about 40
Years, R/o C/200, Shantipuram, Phaphamau, Gohri, PO + PS -
Phaphamau, District-Allahabad, Uttar Pradesh-211013, Enr. No.
UP06389/2013.
11. Dhananjay Singh Yadav, S/o Prabhakar Yadav, aged about
37 Years, R/o Vill.-Rampur, Dohri Ghat, PO + PS - Dohri Ghat,
District-Mau, Uttar Pradesh-275303, Enr. No. UP04220/2014.
12. Alka Singh, W/o Akhilesh K Singh, aged about 40 Years, R/o
231/K, FAD New Railway Colony, Unchahar, PO + PS -
Unchahar, District-Rae Bareli, Uttar Pradesh-229404, Enr. No.
UP04457/2011.
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2026:JHHC:7846
13. Mukesh Sharma, S/o Ramanand Sharma, aged about 37
Years, R/o House No.670, Jagdishpur, Rajijagdishpur PO + PS -
Bishwnathpur, District-Gorakhpur, Uttar Pradesh-273201, Enr.
No. UP06391/2013.
14. Dileep Kumar, S/o Ram Nath Yadav, aged about 39 Years,
R/o Vill.-Kandipur, PO + PS- Kutghar Musa, District-Ambedkar
Nagar, Uttar Pradesh-224186, Enr. No. UP15725/2010.
15. Manish Kumar Singh, S/o Man Singh, aged about 36 Years,
R/o Chauri Sabuni, POPS- Chaori, District-Gorakhpur, Uttar
Pradesh-273201, Enr. No. UP06410/2012.
16. Balarkesh Vats aged about 39 Years, S/o Ishtdeva Mishra,
R/o, C/o Devesh Kumar Mishra 24, 25/3, Near Arya Samaj
Mandir, Sector-9, Patelnagar, Indiranagar, PO PS-Indira Nagar,
District-Lucknow, Uttar Pradesh- 226016, Enr. No.
UP10703/2013.
17.Anoop Tiwari, S/o Asutosh Tiwari, aged about 39 Years, R/o
Bhatpar, PO + PS-Bhatpar, District-Gorakhpur, Uttar Pradesh-
273402, Enr. No. UP06083/2009.
18. Adarsh Pratap Rao, S/o Late Munni Rao, aged about 38
Years, R/o Kondwaliya Babu Rai, PO + PS- Kondwaliya, District-
Deoria, Uttar Pradesh-274408, Enr. No. UP01474/2011.
19. Kanak Lata Tripathi, D/o Shri Paras Nath Tripathi, aged
about 40 Years, R/o 26/29, Ground Floor Old Rajinder Nagar,
PO +PS-Rajinder Nagar, Central Delhi, Delhi-110060, Enr. No.
UP01148/2011.
20. Asheesh Kumar Tiwari, S/o Prem Shankar Tiwari, aged
about 39 Years, R/o Bijethuaa, Rajapur PO- Mangrawan, PS-
Kadipur, District-Sultanpur, Uttar Pradesh-228161, Enr. No.
UP00659/2011.
21. Smriti, D/o Bal Mukund Sharan, aged about 40 Years, R/o E-
1/12, Near Naini Lake, Model Town-2, Dr. Mukhrjee Nagar, North
West Delhi, PO + PS- North West Delhi, Delhi-110009, Enr. No.
D/8665/2018.
22. Munmun Mullick, D/o Prasanta Kumar Mullick, aged about 40
Years, R/o Master colony, J.A.P Road Govindpur PO + PS-
Govindpur, District-Dhanbad, Jharkhand-828109, Enr. No.
JH79/2011.
23. Ramakant Dhar Dwivedi, S/o Rakesh Dhar Dwivedi, aged
about 37 Years, R/o Plot No.393, Prem Nagar, Laulai, Lucknow
PO + PS-Chinhat, District-Lucknow, Uttar Pradesh-226028, Enr.
No. UP07962/2012.
24. Vishwankar Raman Mishra, S/o Sudhakar Mishra, aged
about 37 Years, R/o Bhaddiwan, Kushwapur, PO + PS-
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2026:JHHC:7846
Kushwapur, District-Pratapgarh, Uttar Pradesh-230202, Enr. No.
UP07250/2009.
25. Prabhakar Tripathi, S/o Umesh Prasad Tripathi, aged about
40 Years, R/o 225, Tiwaripur, P.O.-Panchperwa, PS- Belghat,
District-Gorakhpur, Uttar Pradesh-273407, Enr. No.
UP01461/2011.
26. Arun Kumar Pandey, S/o Om Prakash Pandey, aged about
38 Years, R/o Gaura Nipania, P.O.+ P.S.-Katahari, District-
Maharajganj, Uttar Pradesh-273163, Enr. No. UP06324/2015.
27. Amitabh Singh, S/o Rama Shankar Singh, aged about 37
Years, R/o 87, Tendua Khurd, Baghaura, P.O. + PS- Baghaura,
District-Mirzapur, Uttar Pradesh-231001, Enr. No.
UP06506/2016.
28. Deepak Kumar Jaiswal, S/o Nagendra Jaiswal, aged about
36 Years, R/o Luchui, Ward No.16, Sahjanwa P.O. + PS-
Sahjanwa, District-Gorakhpur, Uttar Pradesh-273209, Enr. No.
UP04278/2017.
29. Sadanand Patel, S/o Nandlal Patel, aged about 36 Years,
R/o 81, Hardattpur, Jagatpur P.O.PS- Hardattpur, District-
Varanasi, Uttar Pradesh-221313, Enr. No. UP04991/2016.
30. Rajendra Kumar Yadav, S/o Ram Lakhan Yadav, aged about
39 Years, R/o BHU Hyderabad Gate, Susuwahi, P.O. + PS-
Susuwahi, District-Varanasi, Uttar Pradesh-221011, Enr. No.
UP06917/2012. ... Petitioner(s).
Versus
1. The State of Jharkhand.
2. The Chief Secretary, Jharkhand, Ranchi, having its office at
Project Building, at Dhurwa, PO & PS-Dhurwa, Distt.- Ranchi.
3. The Law Secretary, Jharkhand, Ranchi, having its office at
Project Building at Dhurwa, PO & PS- Dhurwa, Distt.- Ranchi
4. The Secretary, Department of Personal Administrative
Reforms and Rajbhasha, having its office at Project Building at
Dhurwa, PO & PS- Dhurwa, Distt.- Ranchi
5. The Chairman, Jharkhand Public Service Commission,
Ranchi, having its office at Jail More, Kutchery, PO- Kutchery,
PS-Kotwali, Distt.- Ranchi
6. The Secretary, Jharkhand Public Service Commission, Ranchi
having its office at Jail More, Kutchery, PO- Kutchery, PS-
Kotwali, Distt.- Ranchi
7. The Controller of Examination, Jharkhand Public having its
office at Jail More, Kutchery, PO- Kutchery, PS- Kotwali, Distt.-
Ranchi.
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2026:JHHC:7846
8. The Secretary, Department of Home, Prison and Disaster
Management having its office at 2nd floor Project Bhawan
Dhurwa, Ranchi, PO & PS- Dhurwa, Distt.- Ranchi
... Respondent(s).
CORAM : SRI ANANDA SEN, J.
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For the Petitioner(s) : Mr. Rakesh Kr. Singh, Advocate
For the JPSC : Mr. Sanjoy Piprawall, Advocate
Mr. Prince Kumar, Advocate
Mr. Jay Prakash, Advocate
.........
06 /20.03.2026: Learned counsel for the petitioners seeks permission to
withdraw this writ petition as the same has become infructuous.
2. Prayer is allowed.
3. Accordingly, this writ petition is dismissed as withdrawn.
(ANANDA SEN, J.)
20.03.2026
Tanuj/CP-2
Uploaded on 23.03.2026
