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Md. Najmul Hawaldar @ Nazmul Hawaldar vs The State Of Jharkhand
2026 Latest Caselaw 183 Jhar

Citation : 2026 Latest Caselaw 183 Jhar
Judgement Date : 13 January, 2026

[Cites 0, Cited by 0]

Jharkhand High Court

Md. Najmul Hawaldar @ Nazmul Hawaldar vs The State Of Jharkhand on 13 January, 2026

Author: Sanjay Prasad
Bench: Sanjay Prasad
     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    Cr. Appeal (S.J) No. 341 of 2025
     Md. Najmul Hawaldar @ Nazmul Hawaldar
     @ Nazmul Hawaldar                  ......           Appellant
                            Versus
     1.The State of Jharkhand
     2.S.I. Kundan Kant Vimal
     3.Union of India                   .......           Respondents
                            ---------

CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Appellant : Mr. Shubham Mishra, Advocate For the State : Ms. Bandana Sinha, APP For the UOI : Mr. Prashant Pallav, ASGI

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15/Dated:13th January, 2026 Heard learned counsel for both the sides.

2. Original Lower Court Records has been received from the learned Court below.

3. Judgment is reserved.

(Sanjay Prasad, J.) Dated: 13.01.2026 Saket/-

 
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