Rani Parween vs Md. Mubarak Ansari
2026 Latest Caselaw 1484 Jhar

Jharkhand High Court

Rani Parween vs Md. Mubarak Ansari on 24 February, 2026

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          F.A. No.202 of 2025
                                   -----

Rani Parween ... ... Appellant Versus Md. Mubarak Ansari ... ... Respondent

-------

CORAM:HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

-------

For the Appellant : Mr. Diwakar Jha, Advocate For the Respondents : Mr. Alok Kumar Verma, Advocate

------

Order No. 08/Dated 24 February, 2026 th

1. With the consent of the parties, this matter is being

referred to JHALSA, Ranchi, for mediation by appointing a

mediator, as both the parties have agreed to appear before

the mediator on 9th March, 2026 at 11:00 A.M.

2. Let this matter be listed on 23rd March, 2026 along

with the mediation report.

3. Let a copy of this order be sent forthwith to the

learned Member Secretary, JHALSA, Ranchi for the needful.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.) 24th February, 2026

Birendra/