Md. Guddu @ Mangra vs The State Of Jharkhand .......... Opp. ...
2026 Latest Caselaw 1426 Jhar

Jharkhand High Court

Md. Guddu @ Mangra vs The State Of Jharkhand .......... Opp. ... on 20 February, 2026

Author: Rajesh Shankar

Bench: Rajesh Shankar

                                                         2026:JHHC:5165




        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       B.A. No. 192 of 2026
                             -----

Md. Guddu @ Mangra, s/o Md. Jubair, R/o Mali Tola Chowk, Near Ashlam Parshad Officer, P.O. G.P.O., P.S. Hindpiri, District-Ranchi.

.......... Petitioner

-Versus-

The State of Jharkhand .......... Opp. Party

-----

CORAM : HON'BLE MR. JUSTICE RAJESH SHANKAR

-----

For the Petitioner : Ms. Kaushiki Mishra, Advocate For the State : Mr. Tarun Kumar, A.P.P.

-----

Order No.02 Date: 20.02.2026

1. The petitioner is an accused in the case registered for the

offence punishable under Section 303(2) of the Bharatiya

Nyaya Sanhita (BNS), 2023.

2. Learned counsel for the petitioner submits that the

petitioner has been falsely implicated in the present case

and has not committed any offence as alleged. There is

alleged recovery of the stolen motorcycle on the

confession of the petitioner. In fact, the petitioner has not

made any such confession. Though the petitioner has

criminal antecedent, however, considering that he is in

judicial custody since 8th March, 2025 and the charge

against him has already been framed by the concerned

trail court, he may be given the privilege of regular bail.

3. Learned A.P.P. opposes the petitioner's prayer for regular

bail.

4. Having heard learned counsel for the parties and

considering the materials available on record, the

petitioner is directed to be released on bail on furnishing 2026:JHHC:5165

bail bond of Rs.20,000/- (Rupees Twenty Thousand) with

two sureties of the like amount each to the satisfaction of

learned Judicial Magistrate 1st Class, Ranchi in connection

with Chutia P.S. Case No.262 of 2024.

(Rajesh Shankar, J.)

20.02.2026 Rohit/