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Jiten Das vs The State Of Jharkhand ... Opposite ...
2026 Latest Caselaw 1021 Jhar

Citation : 2026 Latest Caselaw 1021 Jhar
Judgement Date : 11 February, 2026

[Cites 0, Cited by 0]

Jharkhand High Court

Jiten Das vs The State Of Jharkhand ... Opposite ... on 11 February, 2026

Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
                                                                            ( 2026:JHHC:3631 )




                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                 A.B.A. No. 6373 of 2025
              Jiten Das, S/o Pandu Das, aged about 32 years, R/o Village Das Para, Bewa,
              P.O. Bewa, P.S. Mihijam, District- Jamtara            ... Petitioner
                                          -Versus-
              The State of Jharkhand                               ... Opposite Party
                                                -----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

-----

For the Petitioner : Mr. Rahul Ranjan, Advocate For the State : Mr. Sudhir Kumar Mahto, A.P.P.

-----

04/11.02.2026 The matter relates to Govindpur P.S. Case No.179/2024, pending in the

Court of the learned Judicial Magistrate, 1st Class, Dhanbad.

2. Learned counsel appearing for the petitioner, on instruction seeks

permission to withdraw this application.

3. Learned counsel appearing for the State has got no objection.

4. Accordingly, this application is dismissed as withdrawn.

(Sanjay Kumar Dwivedi, J.) Dated: 11th February, 2026 Ajay/

 
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